ITAT Surat Bench
5,224 judgments
ASFIQBAL ISMAIL JANGDA,BHARUCH vs INCOME TAX OFFICER, WARD 2(4), BHARUCH
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KAVITA KALPESH DOSHI,SURAT vs ITO, WARD1(2)(2), SURAT
VINAYAK RATILAL MEHTA,BHARUCH vs ITO, WARD-1(1), BHARUCH
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KASHIBEN GOPALBHAI PARMAR L/H GOPALBHAI NATHABHAI PARMAR,BHARUCH vs ITO, WARD 1(3), BHARUCH
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
M/S. SHREE LAXMI DEVELOPERS,SILVASSA vs INCOME TAX OFFICER, SILVASSA WARD, SILVASSA , SILVASSA
M/S. SHREE LAXMI DEVELOPERS,MUMBAI vs INCOME TAX OFFICER, SILVASSA WARD, SILVASSA, SILVASSA
M/S. SHREE LAXMI DEVELOPERS,MUMBAI vs INCOME TAX OFFICER, SILVASSA WARD, SILVASSA, SILVASSA
GHANSHYAMBHAI KANJIBHAI GANGADIA,SURAT vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD-3(3)(1), SURAT, SURAT vs BORDA BROTHERS, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, SURAT vs BORDA BROTHERS, VARACHHA ROAD, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
J N J MACHINES PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER - WARD 1(1)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DIPIKA AQUA FARM,OLPAD vs ADDL JCIT (A)-11, MUMBAI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SANGEETA KEJRIWAL,SURAT vs ITO WARD-3(3), RANCHI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
PARUL GAUSEVA JIVDAYA TRUST ,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MS. SHREE WAHEGURU FASHIONS PVT. LTD.,RING ROAD, SURAT vs PCIT , AAYAKAR BHAVAN, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD-2(3)(1), SURAT, SURAT vs MANIDHARA REALTY LLP, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RUNI IMPEX,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 3(2), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAKESHKUMAR K. JAIN,NA vs ARIVS.ITO, WARD 4, NAVSARI
RAKESH K. JAIN,NA vs ARIVS.ITO, WARD 4, NAVSARI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JAYESH DOLATBHAI PATEL,VALSAD vs ACIT, VALSAD CIRCLE, VALSAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
