ITAT Surat Bench
5,224 judgments
SHREE PALWADA KELVANI MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PATHRADIA GRAM VIKAS MANDAL TRUST,SURAT vs CIT(EXEMPTION), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PATHRADIA GRAM VIKAS MANDAL TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PATIDAR SAMAJ,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
PATIDAR SAMAJ,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
BAJIPURA GRAM VIKASH TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
BAJIPURA GRAM VIKASH TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SHAMBHUBHAI PATEL CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHAMBHUBHAI PATEL CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SURAT EDUCATION SOCIETY,SURAT vs CIT(EXEMPTION), AHMEDABAD
SURAT EDUCATION SOCIETY,SUAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SARDAR VALLABHBHAI PATEL EDUCATION SOCIETY,BARDOLI vs CIT(EXEMTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SARDAR VALLABHBHAI PATEL EDUCATION SOCIETY,BARDOLI vs CIT(EXEMTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SARDAR PATEL VIDYA SANKUL,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SARDAR PATEL VIDYA SANKUL,SURAT vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
MAYUR THAKORBHAI CHAMPANERIYA,SURAT vs ITO, WARD 2(3)(3), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MUKESHBHAI KARSHANBHAI BAFLIPARA,SURAT vs INCOME TAX OFFICER WARD-3(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HARIKRISHNA JEWELS,SURAT vs PR. COMMISSIONER OF INCOME TAX,, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HETAL RAMANLAL SHAH,SURAT vs ITO, WARD-1(2)(2), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JIGNESH MAHNDRALAL BHARUCHI,BHARUCH vs ITO, WARD-2(1), BHARUCH
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
