ITAT Surat Bench
5,224 judgments
AACHAVANI VIBHAG KHEDUT SEVA SAHAKARI MANDALI LTD,NA vs ARIVS.ITO, WARD-1, NAVSARI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KULDEEP RAJENDRA SINGH,SURAT vs INCOME TAX OFFICER WARD 1(3)(7), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
HARDIK NAGJIBHAI DHAMELIYA,SURAT vs ITO, WARD3(2)(1), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VIJAYLAXMI ANAND GUPTA,VAPI vs ITO WARD-9, VAPI
VIJAYLAXMI ANAND GUPTA,VAPI vs ITO, WARD-9 , VAPI
AROCHEM INDUSTRIES,VAPI vs INCOME TAX OFFICER, WARD 1, VAPI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
YOGESHKUMAR MANAHARLAL HAJARIWALA,BHARUCH vs ITO, WARD-2(4), BHARUCH
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
B M DEVELOPERS,SURAT vs ITO, WARD 2(3)(1), SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
DCIT, CIRCLE-2(1)(1), SURAT, SURAT vs 7 STAR DREAMS, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MEDINNOVA SYSTEMS PRIVATE LIMITED,SURAT vs DCIT CIRCLE 2(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SAMIR PRAVINCHANDRA PANWALA,SURAT vs INCOME TAX OFFICER, WARD 1(2)(4), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANISH BANSHILAL JARIWALA,SURAT vs INCOME TAX OFFICER, WARD 2(2)(3), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANISH BANSHILAL JARIWALA,SURAT vs INCOME TAX OFFICE, WARD 2(2)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANISH BANSHILAL JARIWALA,SURAT vs INCOME TAX OFFICER, WARD 2(2)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANISH BANSHILAL JARIWALA,SURAT vs INCOME TAX OFFICER, WARD- 2(2)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MANISH BANSHILAL JARIWALA,SURAT vs INCOME TAX OFFICER, WARD - 2(2)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -3, SURAT vs BHARATBHAI KANJIBHAI KAKADIYA, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BHARATBHAI KANJIBHAI KAKADIYA,SURAT vs ASSISTANT REGISTRAR, CENTRAL CIRCLE-3, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHAILESH DATTATRAY AREKAR,GUJARAT vs ACIT, VAPI
MS. SUCHITRA KAMBLE (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BHARAT RANCHOD L/H OF GOVAN MORAB RANCHOD,NA vs ARIVS.INCOME TAX OFFICER (INTERNATIONAL TAXATION), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)