ITAT Surat Bench
5,224 judgments
REEF TRADE DEVELOPMENT PVT LTD,AHMEDABAD vs ITO, WARD 2(1)(1), SURAT
S/SHRI SANJAY GARG, JUDICIAL MEMBER AND BIJAYANANDA PRUSETH (Accountant Member)
REEF TRADE DEVELOPMENT PVT LTD,AHMEDABAD vs ITO, WARD 2(1)(1), SURAT
S/SHRI SANJAY GARG, JUDICIAL MEMBER AND BIJAYANANDA PRUSETH (Accountant Member)
NILESHKUMAR BALLUBHAI PATEL,DAMAN vs ITO, DAMAN WARD, DAMAN
S/SHRI SANJAY GARG, JUDICIAL MEMBER AND BIJAYANANDA PRUSETH (Accountant Member)
NILESHKUMAR BALLUBHAI PATEL,DAMAN vs ITO, DAMAN WARD, DAMAN
S/SHRI SANJAY GARG, JUDICIAL MEMBER AND BIJAYANANDA PRUSETH (Accountant Member)
KAMAKSHI DIAMONDS PRIVATE LIMITED,SURAT vs ITO WARD 1(1)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
KAMAKSHI DIAMONDS PRIVATE LIMITED ,SURAT vs ITO WARD 1(1)(3), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
M/S. RUBY GEMS PRIVATE LIMITED,SURAT vs COMMISSIONER OF INCOME TAX (APPEALS), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BHARATBHAI JERAMBHAI GOYANI,SURAT vs ITO, WARD 1(2)(6), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHRI HASMUKH BHOGILAL SHAH,SURAT vs ITO, WARD-3(1)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
RAMESHBHAI DE vs IBHAI PATEL,SURATVS.ITO, WARD 3(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
AMITKUMAR SHAH,SURAT vs ITO, WARD 2(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JANVI THREAD PRIVATE LIMITED,SURAT vs ITO, WARD 1(1)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JANVI THREAD PRIVATE LIMTED,SURAT vs ITO, WARD 1(1)(3), SURAT
JANVI THREAD PRIVATE LIMITED,SURAT vs ITO, WARD 1(1)(3), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BHARATSINH VALABHAI PARMAR,SURAT vs ITO(INT. TAX.), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
AALIDHRA TEXSPIN ENGINEERS,DADRA AND NAGAR HAVELI vs ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आ.अ.सं./ITA No.989/SRT/2024 (AY 2018-19) Aalidhra Texspin Engineers (Hearing in Physical Court) Plot No. 2, S.No.122, Ground Floor, Vaghdhara Road, Dadra and Nagar Haveli (UT)-396 240 [PAN No. AAIFA 2434 N] Vs DCIT, CPC Current jurisdiction: Asst. Commissioner of Income-tax, Vapi Circle, AAykar Bhavan, Beside Podar Plaza, Vapi अपीलार्थी/Appellant प्रत्यर्थी /Respondent निर्धारिती की ओर से /Assessee by Shri Rases
DR KESHAVBHAI PATEL VALSAD TALUKA NIRATADGOL UTPADAK SAHAKARI MANDLI LTD,VALSAD vs ITO, WARD-1, VALSAD
SHRI THAKORBHAI CHANDUBHAI PATEL,SURAT vs ITO, WARD 2(3)(4), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
