CHIRAGKUMAR VITHALBHAI DOBARIYA ,SURAT vs. INCOME TAX OFFICER, WARD-9(1), SURAT

आयकर अपीलीय अधिकरण, सूरत न्यायपीठ, सूरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos. 755 & 756/SRT/2024 (AY 2001-02) (Physical court hearing) Chiragkumar Vithalbhai Dobariya A-9, Trikam Nagar, L.H. Road, Varachha Road, Surat-395 006 [PAN : AAPPD 7080 G] अपीलार्थी/Appellant Income Tax Officer, बनाम | Ward-9(1), Surat, Aaykar Vs Bhawan, Majura Gate, Surat- 395 001 प्रत्यर्थी / Respondent निर्धारिती की ओर से /Assessee by राजस्व की ओर से /Revenue by Shri P.M. Jagasheth, CA Shri Mukesh Jain- Sr-DR सुनवाई की तारीख/Date of hearing 10.03.2025 उद्घोषणा की तारीख/Date of pronouncement 10.03.2025 PER BENCH: Order under section 254(1) of Income Tax Act