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ITAT Surat Bench

5,224 judgments

RASHMINBHAI JIGARBHAI HALANI,SURAT vs THE INCOME TAX OFFICER WARD -1(3) (4) CURRENT JURISDICTION- ITO WARD 1(3) (1) SURAT, SURAT

ITA 630/SRT/2024[2010-11]Status: Disposed10/3/2025AY 2010-11

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

INCOME TAX OFFICER, WARD 1(3)(1), SURAT, SURAT vs DHIRAJ SONS SUPER MARKET, SURAT

ITA 553/SRT/2024[2017-18]Status: Disposed10/3/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SHRI JITENDRASINH BHARATSINH CHAUHAN,SILVASSA vs ITO, WARD-SILVASSA, SILVASSA

ITA 969/SRT/2024[2018-19`]Status: Disposed7/3/2025

GOKUL BUILDERS,NA vs ARIVS.INCOME-TAX OFFICER, WARD - 2, NAVSARI, NAVSARI

ITA 799/SRT/2024[2014-2015]Status: Disposed7/3/2025AY 2014-2015

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

GOKUL BUILDERS,NA vs ARIVS.INCOME-TAX OFFICER, WARD - 2, NAVSARI, NAVSARI

ITA 798/SRT/2024[2013-2014]Status: Disposed7/3/2025AY 2013-2014

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SHREE VIRRAJ PRABHU PARIVAR FOUNDATION,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 578/SRT/2024[NA]Status: Disposed7/3/2025

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

MUKESHBHAI ISHWARBHAI PATEL,BARDOLI vs INCOME TAX OFFICER-WARD-1, BARDOLI

ITA 575/SRT/2024[2017-18]Status: Disposed7/3/2025AY 2017-18

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

PANESHWAR DUDH UTPADAK SAHAKARI MANDLI LTD,SURAT vs INCOME TAX OFFICER, WARD - 1, BARDOLI, BARDOLI

ITA 341/SRT/2024[2015-16]Status: Disposed7/3/2025AY 2015-16

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

JAYENDRASINH BHIKHUBHAI SOLANKI,SILVASSA vs INCOME TAX OFFICER- SILVASSA, SILVASSA

ITA 1244/SRT/2024[2011-12]Status: Disposed7/3/2025AY 2011-12

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

A.M. SUPPLIERS (P) LTD,SURAT vs ITO, WARD 1(1)(1), SURAT

ITA 1114/SRT/2024[2017-18]Status: Disposed6/3/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

RADHA MADHAV ECO-INDUSTRIAL PARK,VALSAD vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VAPI

ITA 632/SRT/2024[2018-19]Status: Disposed5/3/2025AY 2018-19

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VAPI vs RADHA MADHAV ECO INDUSTRIAL PARK, VAPI

ITA 626/SRT/2024[2019-20]Status: Disposed5/3/2025AY 2019-20

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VAPI vs RADHA MADHAV ECO INDUSTRIAL PARK, VAPI

ITA 625/SRT/2024[2018-19]Status: Disposed5/3/2025AY 2018-19

RADHA MADHAV ECO-INDUSTRIAL PARK,VAPI vs ACIT, CENTARL CIRCLE-1, VAPI, VAPI

ITA 41/SRT/2024[2021-22]Status: Disposed5/3/2025AY 2021-22

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

KIRITKUMAR MANSUKHBHAI JOSHI,SURAT vs ITO, WARD 2, BARDOLI

ITA 1087/SRT/2024[2017-18]Status: Disposed5/3/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

VIVEK KHABIA,SURAT vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 1072/SRT/2024[2018-19]Status: Disposed5/3/2025AY 2018-19

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

TAKHATSINH F DODIA,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, BHARUCH

ITA 1071/SRT/2024[2017-18]Status: Disposed5/3/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ACIT, CENTRAL CIRCLE, VAPI vs RADHA MADHAV ECO INDUSTRIAL PARK, VAPI

ITA 762/SRT/2023[2021-22]Status: Disposed5/3/2025AY 2021-22

VASUDEVBHAI BALDEVBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(9), SURAT

ITA 597/SRT/2023[2017-18]Status: Disposed5/3/2025AY 2017-18

INCOME TAX OFFICER, ANAVIL BUILDING, INCOME TAX OFFICE vs VASUDEVBHAI BALDEVBHAI PATEL, PATEL HOUSE, RANDER ROAD

ITA 579/SRT/2023[2017-18]Status: Disposed5/3/2025AY 2017-18