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ITAT Surat Bench

5,224 judgments

LATE MAHESH RAMANLAL MODI L/H MANISH MAHESH MODI,BHARUCH vs ACIT CIRCLE-1, BHARUCH

ITA 999/SRT/2024[2017-18]Status: Disposed4/3/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

VIPUL LALLUBHAI KUKADIYA,SURAT vs ITO, WARD 2(3)(4), SURAT

ITA 1051/SRT/2024[2016-17]Status: Disposed4/3/2025AY 2016-17

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SAURASHTRA KADVA PATIDAR SEVA SAMAJ,SURAT vs CIT (EXEMPTION), AHMEDABAD

ITA 912/SRT/2024[2024-25]Status: Disposed3/3/2025AY 2024-25

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

LIGI BIJU KODDASARY,VAPI vs ITO, WARD-5, VAPI, VAPI

ITA 727/SRT/2024[2013-14]Status: Disposed3/3/2025AY 2013-14

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ANKIT AGRAWAL,SURAT vs INCOME TAX OFFICER, WARD- 2(3)(1), SURAT

ITA 618/SRT/2024[2017-18]Status: Disposed3/3/2025AY 2017-18

DIPESH NARESH SATTARSHAKWALA,SURAT vs ITO, WARD -1(2)(1), SURAT

ITA 1235/SRT/2024[2011-12]Status: Disposed3/3/2025AY 2011-12

SHRI PAWAN SINGH, JIDICIAL MEMBER, SHRI BIJAYANANDA PRUSETH (Accountant Member)

NITINKUMAR MANUBHAI PATEL,SURAT vs ITO, WARD-3(2)(8), SURAT

ITA 1159/SRT/2024[2017-18]Status: Disposed3/3/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

MADHUBEN NAROTTAMBHAI PATEL,NA vs ARIVS.ITO, WARD-3, NAVSARI

ITA 967/SRT/2024[2012-13]Status: Disposed28/2/2025AY 2012-13

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

DINESH RATANCHAND SHAH,SURAT vs INCOME TAX OFFICER,WARD 3(3)(1), SURAT

ITA 1101/SRT/2024[2015-16]Status: Disposed27/2/2025AY 2015-16

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

BINAY RAMBAHAL SINGH,SURAT vs ITO, WARD 2(3)(6), SURAT

ITA 1100/SRT/2024[2019-20]Status: Disposed27/2/2025AY 2019-20

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

JAGDISHBHAI CHHAGANBHAI PATEL,SURAT vs ITO, WARD-2(3)(2), SURAT

ITA 991/SRT/2024[2018-19]Status: Disposed20/2/2025AY 2018-19

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

VASUBEN NATWERLAL PATEL,SURAT vs ITO, OLD WARD-1(3)(9) NEW WARD- 1(2)(6), SURAT

ITA 987/SRT/2024[2013-14]Status: Disposed20/2/2025AY 2013-14

SATYA SODHAK SABHA ,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1377/SRT/2024[2024-25]Status: Disposed20/2/2025AY 2024-25

SATYA SODHAK SABHA,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1376/SRT/2024[2024-25]Status: Disposed20/2/2025AY 2024-25

SURAT PERFORMING ARTISTS ASSOCIATION,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1375/SRT/2024[2024-25]Status: Disposed20/2/2025AY 2024-25

SURAT PERFORMING ARTISTS ASSOCIATION,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1374/SRT/2024[2024-25]Status: Disposed20/2/2025AY 2024-25

SHREE DANDIVALLA HANUMANJI MANDIR TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1362/SRT/2024[2024-25]Status: Disposed20/2/2025AY 2024-25

SHREE DANDIVALLA HANUMANJI MANDIR TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1361/SRT/2024[2024-25]Status: Disposed20/2/2025AY 2024-25

SHRI CHAROTAARIA LEOVA PATIDAR SEVA SAMAJ,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1360/SRT/2024[2024-25]Status: Disposed20/2/2025AY 2024-25

SHRI CHAROTAARIA LEOVA PATIDAR SEVA SAMAJ,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1359/SRT/2024[2024-25]Status: Disposed20/2/2025AY 2024-25