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ITAT Surat Bench

5,224 judgments

BAIJNATH GOEL,SURAT vs ITO, WARD 1(2)(1), SURAT

ITA 1339/SRT/2024[2017-18]Status: Disposed20/2/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SISODARA VIBHAG VIVIDH KARYAKARI SAHAKARI MANDLI LTD.,NA vs ARIVS.ITO, WARD-5, NAVSARI

ITA 1256/SRT/2024[2013-14]Status: Disposed20/2/2025AY 2013-14

SHREE SURAT JILLA LEUVA PATIDAR SAMAJ ,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1191/SRT/2024[NA]Status: Disposed20/2/2025

SHREE SURAT JILLA LEUVA PATIDAR SAMAJ,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1190/SRT/2024[NA]Status: Disposed20/2/2025

SATYAM SHIVAM SUNDRARAM CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1189/SRT/2024[NA]Status: Disposed20/2/2025

BEFORE SHRI PAWAN SINGH (Judicial Member)

SATYAM SHIVAM SUNDARAM,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1188/SRT/2024[NA]Status: Disposed20/2/2025

SHREE SANTOSHI MATA CHARITABLE TRUST,SURAT vs CIT( EXEMPTION), AHMEDABAD

ITA 1187/SRT/2024[NA]Status: Disposed20/2/2025

SHREE SANTOSHI MATA CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1186/SRT/2024[NA]Status: Disposed20/2/2025

THE PEOPLES EDUCATION SOCIETY,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1185/SRT/2024[NA]Status: Disposed20/2/2025

THE PEOPLES EDUCATION SOCIETY,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1184/SRT/2024[NA]Status: Disposed20/2/2025

OLPAD TALUKA AZADDIN SMARAK,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1183/SRT/2024[NA]Status: Disposed20/2/2025

OLPAD TALUKA AZADDIN SMARAK,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1182/SRT/2024[NA]Status: Disposed20/2/2025

SVNIT ALUMNI ASSOCIATION SURAT CHAPTER,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1077/SRT/2024[NA]Status: Disposed20/2/2025

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SVNIT ALUMNI ASSOCIATION SURAT CHAPTER,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 1076/SRT/2024[NA]Status: Disposed20/2/2025

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SANDIPBHAI JAMIYATBHAI PATEL,SURAT vs ITO WARD-1, BARDOLI

ITA 917/SRT/2024[2017-18]Status: Disposed19/2/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SANDIPBHAI JAMIYABHAI PATEL,SURAT vs ITO, WARD-1, BARDOLI

ITA 916/SRT/2024[2017-18]Status: Disposed19/2/2025AY 2017-18

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

ENGINEERING PROFESSIONAL CO. PVT LTD,SURAT vs PCIT-1, SURAT

ITA 541/SRT/2024[2018-19]Status: Disposed19/2/2025AY 2018-19

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

LAXMAN N. TEJWANI,VALSAD vs ITO, WARD-5, VAPI

ITA 1226/SRT/2024[2014-15]Status: Disposed19/2/2025AY 2014-15

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

LAXMAN N. TEJWANI,VALSAD vs ITO, WARD-5 , VAPI

ITA 1225/SRT/2024[2014-15]Status: Disposed19/2/2025AY 2014-15

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

LAXMAN N. TEJWANI,VALSAD vs ITO, WARD-5, VAPI

ITA 1224/SRT/2024[2014-15]Status: Disposed19/2/2025AY 2014-15

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)