ITAT Surat Bench
5,224 judgments
LAXMAN N. TEJWANI,VALSAD vs ITO, WARD-5, , VAPI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
JIGNESH SUKHDEVBHAI PATEL L/H OF SUKHDEV PATEL,SURAT vs INCOME TAX OFFICER, WARD -2(3)(6), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
ZAHIR ABBAS ISMAIL MANJRA,DAMAN vs ITO, WARD-DAMAN, DAMAN
GAURAVKUMAR MANILAL PATEL,TAPI vs ITO, WARD 3(2)(6), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
GAURAVKUMAR MANILAL PATEL,TAPI vs ITO, WARD 3(2)(6), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
GAURAVKUMAR MANILAL PATEL,TAPI vs INCOME TAX OFFICER, WARD 3(2)(7), SURAT
GAURAVKUMAR MANILAL PATEL,TAPI vs ITO, WARD 3(2)(7), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
GAURAVKUMAR MANILAL PATEL,SURAT vs ITO, WARD 3(2)(7), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
GAURAVKUMAR MANILAL PATEL,TAPI vs ITO, WARD 3(2)(7), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MITHILESH KRISHNA PRASAD SINHA,SILVASSA vs INCOME TAX OFFICER, SILVASSA WARD, SILVASSA
BHUPENDRAKUMAR MANILAL PATEL,VAPI vs INCOME TAX OFFICER, WARD-1 , VAPI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SOHANLAL G CHOPRA,SURAT vs DCIT CIRCLE 1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SOHANLAL G CHOPRA ,SURAT vs DCIT CIRCLE 1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHREE GOVERDHAN NATHJI PARE BETHAKJI SEVA TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHAH MANILAL MOTILAL KHADAYTA,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHRI NA vs ARI MODH VANIK PANCH,NAVSARIVS.CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
UTKARSH VASANTKUMAR MEHTA,SILVASSA vs DCIT, VAPI CIRCLE, VAPI
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHRI NA vs ARI VISHALAD VIDHYOTEJAK FUND NAVSARI,NAVSARIVS.CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHRI MAHATMA GANDHI AND SARDAR VALLABHBHAI PATEL SEVA TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SHREE RAJASTHAN JAIN SANGH NA vs ARI,NAVSARIVS.CIT(EXEMPTION), AHMEDABAD
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)