ITAT Surat Bench

BHIKHBEN AND DR DAYARAMBHAI NATHUBHAI PATEL CHARITBLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

BHIKHBEN AND DR DAYARAMBHAI NATHUBHAI PATEL CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

SHREE BHARTHANA VESU BHARTESHWAR MAHADEV SARVAJANIK VIKAS & SANSKRUTIK TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

SHREE BHARTHANA VESU BHARTESHWAR MAHADEV SARVAJANIK VIKAS & SANSKRUTIK TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

HERITAGE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

HERITAGE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

MAHUVA PRADESH KHAND UDYOG CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

MAHUVA PRADESH JKHAND UDYOG CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

SHREEMATI DEVIBEN KARSHANBHAI PATEL CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

SHREEMATI DEVIBEN KARSHANBHAI PATEL CHARITABLE TRUSTQ,SURAT vs CIT(EXEMPTION), AHEMDABAD

SHREE KEDARESHWAR & SHREE GYANESHWAR MAHADEV,BARDOLI vs CIT(EXEMPTION), AHMEDABAD

ROONGTA WELFARE FOUNDATION,SURAT vs CIT(EXEMPTION), AHMEDABAD

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

PANKAJBHAI KARAMSHIBHAI SAVANI,SURAT vs ITO/WARD-2(3)(3)/SURAT, SURAT

SHRI PAWAN SINGH, JIDICIAL MEMBER, SHRI BIJAYANANDA PRUSETH (Accountant Member)

NAYANABEN GORDHANDAS JATWANI,SURAT vs ACIT, CIRCLE 1(3), SURAT

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

VIJAYBHAI BOOKBINDER,SURAT vs ITO, WARD- 3(2)(10), SURAT

KANCHANBEN MAHESHBHAI PATEL,SURAT vs ITO, WARD-2, BARDOLI

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SUNITA JAJOO,SURAT vs ITO WARD 2(2)(4), SURAT

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

SHI vs AGAR JAGDHARI YADAV,SURATVS.PR. COMMISSIONER OF INCOME TAX-1, SURAT., SURAT

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)

RAMBILASH RAJARAM JAJOO,SURAT vs INCOME TAX OFFICER WARD-2(2)(4), SURAT

SURESHKUMAR MAVJIBHAI BHINGARADIA, INDIVIDUAL,BHARUCH vs THE DCIT, CIRCLE 2(1)(1), VADODARA, VADODARA

SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)