CHIRAGKUMAR VITHALBHAI DOBARIYA,SURAT vs. INCOME TAX OFFICER, WARD 9(1), SURAT

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ITA 755/SRT/2024Status: DisposedITAT Surat10 March 2025AY 2001-023 pages

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आयकर अपीलीय अधिकरण, सूरत न्यायपीठ, सूरत IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos. 755 & 756/SRT/2024 (AY 2001-02) (Physical court hearing) Chiragkumar Vithalbhai Dobariya A-9, Trikam Nagar, L.H. Road, Varachha Road, Surat-395 006 [PAN : AAPPD 7080 G] अपीलार्थी/Appellant Income Tax Officer, बनाम | Ward-9(1), Surat, Aaykar Vs Bhawan, Majura Gate, Surat- 395 001 प्रत्यर्थी / Respondent निर्धारिती की ओर से /Assessee by Shri P.M. Jagasheth, CA राजस्व की ओर से /Revenue by Shri Mukesh Jain- Sr-DR सुनवाई की तारीख/Date of hearing 10.03.2025 उद्घोषणा की तारीख/Date of pronouncement 10.03.2025 PER BENCH: Order under section 254(1) of Income Tax Act

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These two appeals by individual assessee are directed against the separate orders of National Faceless Appeal Centre, Delhi [for short to as “NFAC/Ld.CIT(A)

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