← All Benches
ITAT Surat Bench
5,224 judgments
WELLINGTON SERVICES PVT. LTD.,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), WARD-2(1)(4), SURAT
ITA 51/SRT/2017[2013-14]Status: Disposed3/9/2020AY 2013-14
SHRI VASANTBHAI HARIBHAI PATEL,VAPI vs THE INCOME TAX OFFICER, WARD-9, VAPI
ITA 2443/AHD/2016[2007-08]Status: Disposed3/9/2020AY 2007-08
HI-TECH MARKETING,SURAT vs INCOME TAX OFFICER WARD 3(1)(4), SURAT
ITA 17/SRT/2017[2010-11]Status: Disposed2/9/2020AY 2010-11
SAMARPAN EDUCATION & CHARITABLE TRUST,SURAT vs THE PR. CIT( OSD) (EXEMPTION), AHMEDABAD
ITA 1250/AHD/2015[-]Status: Disposed1/9/2020
JAYANTIBHAI P.PATEL,ANKALESHWAR vs ACIT, BHARUCH CIRCLE-2, BHARUCH
ITA 43/SRT/2019[2011-12]Status: Disposed31/8/2020AY 2011-12
ASHOKKUMAR KALUBHAI NAKRANI,SURAT vs ITO, WARD-3(1)(2), SURAT
ITA 419/SRT/2019[2014-15]Status: Disposed24/8/2020AY 2014-15
CHANDULAL A.SHAH(HUF),SURAT vs THE ITO, WARD-3(3)(1), SURAT
ITA 83/SRT/2017[2000-01]Status: Disposed4/5/2020AY 2000-01
THE ASSTT. COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI vs M/S. MITSU LIMITED, DAMAN
ITA 3510/AHD/2016[2000-01]Status: Disposed4/5/2020AY 2000-01
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT vs M/S. KEJRIWAL INDUSTRIES LTD., SURAT
ITA 1509/AHD/2016[2011-12]Status: Disposed4/5/2020AY 2011-12
M/S. MITSU PRIVATE LIMITED,VAPI vs THE ACIT, VAPI CIRCLE, VAPI
ITA 1000/AHD/2016[2002-03]Status: Disposed4/5/2020AY 2002-03
THE ACIT, CIRCLE-9, SURAT vs M/S. ANJANA EXPORTS, SURAT
ITA 2833/AHD/2014[2009-10]Status: Disposed4/5/2020AY 2009-10
THE ACIT, CIRCLE-9, SURAT vs M/S. ANJANA EXPORTS, SURAT
ITA 1879/AHD/2013[2009-10]Status: Disposed4/5/2020AY 2009-10
M/S. ANJANA EXPORTS,SURAT vs THE DCIT, CENT. CIRCLE, 9, SURAT
ITA 1872/AHD/2013[2009-10]Status: Disposed4/5/2020AY 2009-10
VANSDA TALUKA KELAVANI MANDAL,NA
ITA 586/SRT/2019[2019-20]Status: Disposed14/2/2020AY 2019-20
SHRI NAVCHETAN EDUCATION AND CHARITABLE TRUST,SURAT vs THE INCOME TAX OFFICER (EXEMPTION) WARD, SURAT
ITA 46/SRT/2019[2012-13]Status: Disposed14/2/2020AY 2012-13
M/S PEE DEE ELECTRONICS,NA
ITA 175/SRT/2019[2014-15]Status: Disposed14/2/2020AY 2014-15
CHATURBHAI NANUBHAI DUDHAT,ANKLESHWAR vs THE INCOME TAX OFFICER, WARD-2(1), BHARUCH
ITA 567/SRT/2018[2005-06]Status: Disposed14/2/2020AY 2005-06
CHATURBHAI NANUBHAI DUDHAT,ANKLESHWAR vs THE INCOME TAX OFFICER, WARD-2(1), BHARUCH
ITA 566/SRT/2018[2004-05]Status: Disposed14/2/2020AY 2004-05
CHANDRESHBHAI ANANDBHAI DEVANI,ANKLESHWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, BHARUCH
ITA 565/SRT/2018[2005-06]Status: Disposed14/2/2020AY 2005-06
CHANDRESHBHAI ANANDBHAI DEVANI,ANKLESHWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, BHARUCH
ITA 564/SRT/2018[2004-05]Status: Disposed14/2/2020AY 2004-05
