← All Benches
ITAT Surat Bench
5,224 judgments
SHRI DILIP OOMMEN,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3(1), SURAT
ITA 82/SRT/2017[2009-10]Status: Disposed14/2/2020AY 2009-10
CHHANCHALBEN KANTILAL KANTHARIA,SURAT vs INCOME TAX OFFICER WARD -1(3)(6), SURAT
ITA 71/SRT/2017[2013-14]Status: Disposed14/2/2020AY 2013-14
KSHITIJ MARINE SERVICES PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD-1(1)(3), SURAT
ITA 360/SRT/2017[2012-13]Status: Disposed14/2/2020AY 2012-13
SHRI RAJESHKUMAR POPATBHAI GABANI,SURAT vs THE ITO, WARD-3(2)(5)., SURAT
ITA 1537/AHD/2017[2011-12]Status: Disposed14/2/2020AY 2011-12
SHRI RAJESHKUMAR POPATBHAI GABANI,SURAT vs THE ITO, WARD-3(2)(5)., SURAT
ITA 1536/AHD/2017[2010-11]Status: Disposed14/2/2020AY 2010-11
SHRI RAJESHKUMAR POPATBHAI GABANI,SURAT vs THE ITO, WARD-3(2)(5)., SURAT
ITA 1535/AHD/2017[2009-10]Status: Disposed14/2/2020AY 2009-10
SHRI SANDEEP SUBHASH NANAVATI,SURAT vs THE DY. CIT., CIRCLE-1(3), SURAT
ITA 1362/AHD/2017[2014-15]Status: Disposed14/2/2020AY 2014-15
MUKESHBHAI DUNGARBHAI DALIYA,SURAT vs DY.CIT CIRCLE-2, SURAT
ITA 11/SRT/2017[2010-11]Status: Disposed14/2/2020AY 2010-11
MUKESHBHAI DUNGARBHAI DALIYA,SURAT vs DY.CIT CIRCLE-2, SURAT
ITA 10/SRT/2017[2011-12]Status: Disposed14/2/2020AY 2011-12
M/S. HIREN SILK MILLS,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(2), SURAT
ITA 2271/AHD/2016[2012-13]Status: Disposed14/2/2020AY 2012-13
THE DCIT, CIRCLE-1(1), BARODA vs GUJARAT CHEMICAL PORT TERMINAL CO.LTD., BHARUCH
ITA 2998/AHD/2014[2010-11]Status: Disposed14/2/2020AY 2010-11
MICRO INKS PVT. LTD., ( FORMERLY KNOWN AS MICRO INKS LTD.),VAPI vs THE INCOME TAX OFFICER, ( INTL. TAXN.), SURAT
ITA 2707/AHD/2014[2012-13]Status: Disposed14/2/2020AY 2012-13
THE ITO, (INTERNATIONAL TAXATION), SURAT vs MICRO INKS LIMITED, VAPI
ITA 2375/AHD/2014[2012-13]Status: Disposed14/2/2020AY 2012-13
SHRI FARSURAM RATILAL BHAMWALA,BHARUCH vs THE INCOME TAX OFFICER, WARD-1, BHARUCH
ITA 1935/AHD/2014[2009-10]Status: Disposed14/2/2020AY 2009-10
M/S. GUJARAT CHEMICAL PORT TERMINAL CO.LTD.,BHARUCH vs THE CIT-I, BARODA
ITA 1501/AHD/2014[2009-10]Status: Disposed14/2/2020AY 2009-10
SHRI AJAYKUMAR DHANSUKHLAL PAREKH,NA
ITA 935/AHD/2017[2007-08]Status: Disposed13/2/2020AY 2007-08
SHRI PRADEEPKUMAR BIYANI,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(3), SURAT
ITA 20/SRT/2017[2013-14]Status: Disposed13/2/2020AY 2013-14
SHRI CHETANKUMAR VINODBHAI PATEL,NA
ITA 2695/AHD/2016[2012-13]Status: Disposed13/2/2020AY 2012-13
M/S. K.G. DEVELOPERS,SURAT vs THE DY. CIT, CIRCLE-2(3), SURAT
ITA 2396/AHD/2016[2013-14]Status: Disposed13/2/2020AY 2013-14
SHRI ANURAGRAIJI V. GOSWAMI,SURAT vs THE INCOME TAX OFFICER, WARD-5(1), SURAT
ITA 1331/AHD/2015[2006-07]Status: Disposed13/2/2020AY 2006-07
