CHATURBHAI NANUBHAI DUDHAT,ANKLESHWAR vs. THE INCOME TAX OFFICER, WARD-2(1), BHARUCH

आयकरअपील�यअ�धकरण,सुरत�यायपीठ,सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, Hon'ble JUDICIAL MEMBER AND SHRI O.P.MEENA, Hon'ble ACCOUNTANT MEMBER आ.अ.सं./I.T.A No’s. 564 & 565/SRT/2018 �नधा�रण वष�/Assessment Years: 2004-05 and 2005-06 Shri Chandreshbhai Anandbhai V The Assistant Devani, s Commissioner of C/o.Suyog Dye Chemic Private . Income Tax, Circle-2, Bharuch. Limited, Plot No.6716-17, GIDC, Ankleshwar – 393 002. [PAN: ACHPD 6113 E] अपीलाथ� / Appellant ��यथ�/Respondent आ.अ.सं./I.T.A No’s. 566 & 567/SRT/2018 �नधा�रण वष�/Assessment Years: 2004-05 and 2005-06 Shri Chaturbhai Nanubhai Dudhat, V The Assistant C/o.Sahyog Chemical Private Limited, s Commissioner of . Plot No.C 1B/7004, GIDC, Income Tax, Ward-2(1), Ankleshwar – 393 002. Bharuch. [PAN: ACHPD 6114 D] अपीलाथ� / Appellant ��यथ�/Respondent �नधा�रतीक�ओरसे /Assessee by Shri Surendra Modiani – CA राज�वक�ओरसे /Revenue by Mrs. Anupam Singla – Sr.DR सुनवाईकीतारीख/ Date of hearing: 12.02.2020 उ�घोषणाक�तार�ख/Pronouncement on: 14.02.2020 आदेश /O R D E R PER SANDEEP GOSAIN, JM: 1. These four appeals by the two Assessee’s are directed against the separate orders of Ld.Commissioner of Income Tax(Appeals)-3, Chandreshbhai Anandbhai Devani & Chaturbhai Nanubhai Dudhat/ITA No’s.564 to 567/SRT/2018 /A.Y.2004-05 & 05-06 Page 2 of 2 Vadodara common dated 05.06.2018 for the assessment year 2004- 05 and 2005-06 respectively.