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ITAT Surat Bench

5,224 judgments

SHRI ARVINDBHAI LALLUBHAI LAKHANKIYA,SURAT vs THE ACIT, CIRCLE-9, SURAT

ITA 962/AHD/2016[2006-07]Status: Disposed12/10/2020AY 2006-07

SACH ELECTRO MECH PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT

ITA 262/AHD/2017[2013-14]Status: Disposed9/10/2020AY 2013-14

SHRI RAMZAN ABBAS SHAIKH,SILVASSA vs THE ACIT,VAPI CIRCLE, VAPI

ITA 282/AHD/2016[2007-08]Status: Disposed9/10/2020AY 2007-08

SHRI VIJAY CHAMPAK PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-6(4), SURAT

ITA 281/AHD/2016[2011-12]Status: Disposed9/10/2020AY 2011-12

THE DCIT, CIRCLE-1(3), SURAT vs SMT. URMI NILESH NAGARSETH, SURAT

ITA 170/AHD/2016[2008-09]Status: Disposed9/10/2020AY 2008-09

DAULAT MAHAVIR SINGH,SURAT vs THE INCOME TAX OFFICER, WARD-3(2)(2), SURAT

ITA 20/SRT/2019[2010-11]Status: Disposed8/10/2020AY 2010-11

SAVITA CONSTRUCTION PVT.LTD.,VALSAD vs THE DY. COMMISSIONER OF INCOME TAX, VALSAD CIRCLE, VALSAD

ITA 2303/AHD/2016[2012-13]Status: Disposed8/10/2020AY 2012-13

ASCENT INDUSTRIAL ESTATE,SILVASSA vs DY.CIT CIRCLE-VAPI, VAPI

ITA 4/SRT/2017[2013-14]Status: Disposed1/10/2020AY 2013-14

SHREE KHEDUT SAHAKARI KHAND UDYOG MANDLI,BHARUCH vs INCOME TAX OFFICER, WARD 1(2), BHARUCH

ITA 252/SRT/2018[2014-15]Status: Disposed29/9/2020AY 2014-15

SHREE KHEDUT SAHAKARI KHAND UDYOG MANDLI LTD.,BHARUCH vs INCOME TAX OFFICER, WARD 1(2), BHARUCH

ITA 251/SRT/2018[2013-14]Status: Disposed29/9/2020AY 2013-14

SHREE GANESH KHAND UDHYOG,BHARUCH vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, BHARUCH

ITA 248/SRT/2018[2014-15]Status: Disposed29/9/2020AY 2014-15

SMT. JAYABEN GOVINDJI PATEL,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3), SURAT

ITA 238/AHD/2017[2012-13]Status: Disposed29/9/2020AY 2012-13

SHREE KHEDUT SAHAKARI KHAND UDYOG MANDALI LTD.,BHARUCH vs THE ITO, WARD-1(2), VADODARA

ITA 1243/AHD/2017[2012-13]Status: Disposed29/9/2020AY 2012-13

SHREE GANESH KHAND UDHYOG,BHARUCH vs THE INCOME TAX OFFICER, WARD-2(3), VADODARA

ITA 1190/AHD/2017[2012-13]Status: Disposed29/9/2020AY 2012-13

SMT. JUBEDABAI M. RESHAMWALA,SURAT vs THE INCOME TAX OFFICER, WARD-3(4), SURAT

ITA 1478/AHD/2016[2011-12]Status: Disposed28/9/2020AY 2011-12

THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT vs AKASH PRITHVI CORPORATION, SURAT

ITA 1487/AHD/2016[2012-13]Status: Disposed24/9/2020AY 2012-13

THE ITO, WARD-1(5), BHARUCH vs SHRI AMBALAL C. PUROHIT, BHARUCH

ITA 539/AHD/2016[2011-12]Status: Disposed22/9/2020AY 2011-12

PRAKASHKUMAR MANUBHAI DESAI,VAPI vs THE INCOME TAX OFFICER, VAPI WARD-7, VAPI

ITA 352/SRT/2017[2009-10]Status: Disposed21/9/2020AY 2009-10

SHRI PRAKASHKUMAR MANUBHAI DESAI,VAPI vs THE INCOME TAX OFFICER, VAPI WARD-2, VAPI

ITA 283/AHD/2016[2009-10]Status: Disposed21/9/2020AY 2009-10

SMT. HARSHABEN MUKESHBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(2), SURAT

ITA 2874/AHD/2016[2012-13]Status: Disposed4/9/2020AY 2012-13