← All Benches
ITAT Surat Bench
5,224 judgments
JANAKBHAI BHAGUBHAI PATEL,VALSAD vs ITO, WARD-2, VALSAD
ITA 46/SRT/2020[2014-15]Status: Disposed3/11/2020AY 2014-15
SHRI CHANDRASINH RAMSINH PARMAR,U T OF D & NH vs THE INCOME TAX OFFICER, SILVASSA WARD, SILVASSA
ITA 1709/AHD/2017[2013-14]Status: Disposed3/11/2020AY 2013-14
SHRI KRISHNAKUMAR RAMSINH PARMAR,SILVASSA vs THE INCOME TAX OFFICER, VAPI
ITA 1235/AHD/2017[2013-14]Status: Disposed3/11/2020AY 2013-14
THE DCIT, CIRCLE-2(3), SURAT vs M/S. CHITRALI DEVELOPERS, SURAT
ITA 1977/AHD/2016[2011-12]Status: Disposed3/11/2020AY 2011-12
JHONSON ELECTRIC COMPANY LIMITED,VADODARA vs THE INCOME TAX OFFICER, WARD-1(1)(3), VADODARA
ITA 754/AHD/2017[2008-09]Status: Disposed22/10/2020AY 2008-09
SMT. PURNIMA SUNIL AGRAWAL,VALSAD vs THE INCOME TAX OFFICER,VAPI WARD-2, VAPI
ITA 3224/AHD/2015[2011-12]Status: Disposed22/10/2020AY 2011-12
M/S. CHITRALI DEVELOPERS,SURAT vs THE COMMISSIONER OF INCOME TAX,2, SURAT
ITA 748/AHD/2015[2010-11]Status: Disposed21/10/2020AY 2010-11
KETAN N. SHAH (HUF),VAPI vs THE INCOME TAX OFFICER, WARD-5, VAPI
ITA 321/SRT/2018[2013-14]Status: Disposed20/10/2020AY 2013-14
M/S. ASHAPURI EXIM PVT.LTD.,SURAT vs THE ACIT, CIRCLE-1,(1)(1), SURAT
ITA 728/SRT/2018[2008-09]Status: Disposed19/10/2020AY 2008-09
DARSHANKUMAR C . PATEL,SURAT vs THE DCIT, CIRCLE-3(1), SURAT
ITA 633/SRT/2018[2012-13]Status: Disposed19/10/2020AY 2012-13
M/S. ASCENT MEDITECH,U T OF D & NH vs THE ASSTT. COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI
ITA 2155/AHD/2016[2012-13]Status: Disposed19/10/2020AY 2012-13
M/S. MAC INDUSTRIES,VALSAD vs THE INCOME TAX OFFICER, WARD- 6, VAPI
ITA 1036/AHD/2016[2009-10]Status: Disposed19/10/2020AY 2009-10
ANAND JAYANTILAL KARBHARI,VALSAD vs PR. CIT, VALSAD
ITA 511/SRT/2019[2014-15]Status: Disposed16/10/2020AY 2014-15
SHRI BIPINCHANDRA HIRALAL THAKKAR,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(6), SURAT
ITA 2126/AHD/2016[2013-14]Status: Disposed16/10/2020AY 2013-14
SHRI SUDEEP KUMAR AGARWAL,SURAT vs THE INCOME TAX OFFICER, WARD-6(4) NOW WARD-2(3)(4), SURAT
ITA 699/AHD/2016[2009-10]Status: Disposed15/10/2020AY 2009-10
SMT. SANDHYA KANTILAL KOLI,VAPI vs THE INCOME TAX OFFICER, VAPI WARD-8, VAPI
ITA 3383/AHD/2016[2005-06]Status: Disposed15/10/2020AY 2005-06
SMT. SANDHYA KANTILAL KOLI,VAPI vs THE INCOME TAX OFFICER, VAPI WARD-3, VAPI
ITA 313/AHD/2016[2005-06]Status: Disposed15/10/2020AY 2005-06
SHRI PAWAN OMPRAKASH GUPTA,VAPI vs THE PR. CIT, VALSAD, VALSAD
ITA 659/AHD/2017[2007-08]Status: Disposed14/10/2020AY 2007-08
THE UDHNA UDYOGNAGAR SAHAKARI SANGH LTD.,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(2), SURAT
ITA 159/SRT/2017[2013-14]Status: Disposed13/10/2020AY 2013-14
THE ACIT, CENTRAL CIRCLE-1, VAPI vs SHRI KAMALBHAI JAYNTILAL SHAH, VAPI
ITA 2310/AHD/2016[2014-15]Status: Disposed13/10/2020AY 2014-15