← All Benches
ITAT Surat Bench
5,224 judgments
SHRI OM PRAKASH AMBIKAPRASAD SHUKLA,VADODARA vs THE DY.CIT,CIRCLE-6, SURAT
ITA 2666/AHD/2015[2011-12]Status: Disposed16/12/2020AY 2011-12
SUCHITRA SILK MILLS PVT. LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), SURAT
ITA 572/SRT/2018[2014-15]Status: Disposed7/12/2020AY 2014-15
RAJLAXMI POLYMERS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(1), SURAT
ITA 2730/AHD/2016[2010-11]Status: Disposed7/12/2020AY 2010-11
M/S. VIPUL PARK,TAPI vs THE DCIT,CENT.CIR.-2, SURAT
ITA 1195/AHD/2013[2009-10]Status: Disposed26/11/2020AY 2009-10
SHREE SWAMINARAYAN SEVA TRUST,VAPI vs THE INCOME TAX OFFICER, WARD-3, VALSAD
ITA 891/AHD/2016[2006-07]Status: Disposed25/11/2020AY 2006-07
SHRI SHAILESH LAXMILAL BAFNA,SURAT vs THE INCOME TAX OFFICER,WARD-1(2), SURAT
ITA 2386/AHD/2014[2005-06]Status: Disposed24/11/2020AY 2005-06
BHARTI S. GANDHI,NA
ITA 68/SRT/2018[2006-07]Status: Disposed23/11/2020AY 2006-07
SMT. VIJAYAMMA SYAMPRAKASH VAIDYAN,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(3), SURAT
ITA 2192/AHD/2016[2012-13]Status: Disposed23/11/2020AY 2012-13
THE ACIT, VAPI CIRCLE, VAPI vs M/S. LANTECH TECHNOLOGIES, SILVASSA
ITA 1282/AHD/2017[2008-09]Status: Disposed12/11/2020AY 2008-09
THE ITO, WARD-1(1)(4), SURAT vs M/S. MID WAY LOGISTICS PVT. LTD., SURAT
ITA 107/AHD/2017[2012-13]Status: Disposed12/11/2020AY 2012-13
THE ACIT, CIRCLE-6, SURAT vs M/S. MAA KRUPA CONSTRUCTION COMPANY, SURAT
ITA 1275/AHD/2015[2009-10]Status: Disposed12/11/2020AY 2009-10
SURESHBHAI DAHYABHAI PATEL,SURAT vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION, SURAT
ITA 672/SRT/2018[2015-16]Status: Disposed10/11/2020AY 2015-16
SHRI MUKESHBHAI MANJIBHAI PATEL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 2873/AHD/2016[2012-13]Status: Disposed10/11/2020AY 2012-13
SHRI PRATAPBHAI V. JOGANI,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT
ITA 2024/AHD/2016[2010-11]Status: Disposed10/11/2020AY 2010-11
UDHNA ACADEMY EDUCATION TRUST,SURAT vs THE ACIT, CIRCLE-2, SURAT
ITA 3023/AHD/2015[2011-12]Status: Disposed9/11/2020AY 2011-12
SHRI HARESH P. SHAH, L/H OF LATE MANJULA P. SHAH,VALSAD vs THE INCOME TAX OFFICER, WARD-2, VALSAD
ITA 894/AHD/2016[2006-07]Status: Disposed6/11/2020AY 2006-07
M/S. MAYUR CONSTRUCTION,VALSAD vs THE ACIT., VALSAD RANGE, VALSAD
ITA 1042/AHD/2016[2010-11]Status: Disposed6/11/2020AY 2010-11
M/S. JAY KHODIYAR ENGINEERING,SURAT vs THE ACIT, CIRCLE-9, SURAT
ITA 1487/AHD/2015[2010-11]Status: Disposed6/11/2020AY 2010-11
MAHESHWARI LOGISTICS LIMITED,VAPI vs THE PR. CIT, VALSAD
ITA 1049/AHD/2017[2014-15]Status: Disposed5/11/2020AY 2014-15
MAHESHWARI LOGISTICS LIMITED,VAPI vs THE PR. CIT, VALSAD
ITA 1048/AHD/2017[2012-13]Status: Disposed5/11/2020AY 2012-13