← All Benches
ITAT Surat Bench
5,224 judgments
HEMALKUMAR PRAVINBHAI DESAI,SURAT vs ITO, WARD-2, SURAT, SURAT
ITA 767/SRT/2018[2011-12]Status: Disposed30/12/2020AY 2011-12
HEMALKUMAR PRAVINBHAI DESAI,SURAT vs ITO, WARD-2, SURAT, SURAT
ITA 766/SRT/2018[2010-11]Status: Disposed30/12/2020AY 2010-11
VINODBHAI VIRJIBHAI GODHANI,SURAT vs INCOME TAX OFFICER, WARD-3(2)(4), SURAT
ITA 20/SRT/2018[2013-14]Status: Disposed30/12/2020AY 2013-14
SMT.RESHMABEN VINODBHAI GODHANI,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(2), SURAT
ITA 204/SRT/2017[2013-14]Status: Disposed30/12/2020AY 2013-14
SHRI PARESHKUMAR RAMESHBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(6), SURAT
ITA 1309/AHD/2017[2008-09]Status: Disposed30/12/2020AY 2008-09
SHRI KIRITBHAI RAMESHBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(6), SURAT
ITA 1305/AHD/2017[2008-09]Status: Disposed30/12/2020AY 2008-09
ASOPA ADVISORS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(1), SURAT
ITA 1277/AHD/2017[2012-13]Status: Disposed30/12/2020AY 2012-13
M/S. BHAGWATI METAL QUARRY WORKS,NA
ITA 1433/AHD/2016[2009-10]Status: Disposed30/12/2020AY 2009-10
M/S. ECOPLAST LTD.,VALSAD vs THE ADD. CIT, VALSAD RANGE, VALSAD
ITA 2517/AHD/2014[2010-11]Status: Disposed30/12/2020AY 2010-11
THE SURAT PEOPLES CO.OP.BANK LTD.,SURAT vs THE DY.CIT.,(OSD)-II, SURAT
ITA 957/AHD/2013[2009-10]Status: Disposed30/12/2020AY 2009-10
RANJIT MANUBHAI KIDECHA,SURAT vs ACIT,CIRCLE 3(1), SURAT
ITA 179/SRT/2019[2015-16]Status: Disposed29/12/2020AY 2015-16
SMT SHOBHANABEN R. DETROJA,NA
ITA 152/SRT/2019[2015-16]Status: Disposed29/12/2020AY 2015-16
SHRI MITESH NATVERBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD -2(3)(3), SURAT
ITA 305/AHD/2016[2009-10]Status: Disposed29/12/2020AY 2009-10
SHRI JIGNESH NATVERBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD -2(3)(2), SURAT
ITA 304/AHD/2016[2009-10]Status: Disposed29/12/2020AY 2009-10
SHRI MITESH NATVERBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD 6(3), SURAT
ITA 1659/AHD/2013[2009-10]Status: Disposed29/12/2020AY 2009-10
SHRI JIGNESH NATVERBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD 6(2), SURAT
ITA 1658/AHD/2013[2009-10]Status: Disposed29/12/2020AY 2009-10
M/S. SURYA DEVELOPERS,VADODARA vs THE INCOME TAX OFFICER, WARD-4, BHARUCH
ITA 473/AHD/2016[2009-10]Status: Disposed28/12/2020AY 2009-10
SHRI JAYANTILAL MULCHANDDAS PATEL,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT
ITA 2012/AHD/2016[2013-14]Status: Disposed28/12/2020AY 2013-14
SHRI ANIL R. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-3(3), SURAT
ITA 3031/AHD/2015[2008-09]Status: Disposed28/12/2020AY 2008-09
ARVIND RAICHAND SHAH,SURAT vs ACIT, CIR.,1(2), SURAT
ITA 132/SRT/2019[2015-16]Status: Disposed18/12/2020AY 2015-16
