← All Benches
ITAT Surat Bench
5,224 judgments
HIREN CHAMPAKLAL PATEL,SURAT vs INCOME TAX OFFICER, WARD -2(3)(2), SURAT
ITA 256/SRT/2018[2014-15]Status: Disposed7/1/2021AY 2014-15
UNNAT ENGINEERING PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD 2(1)(4), SURAT
ITA 81/SRT/2017[2013-14]Status: Disposed7/1/2021AY 2013-14
THE ITO, WARD-1(3)(9), SURAT vs VASTUSHILP CORPORATION, SURAT
ITA 1528/AHD/2016[2003-04]Status: Disposed7/1/2021AY 2003-04
ALKA MOHANLAL DESAI L/H OF LATE MOHANLAL AMBELAL DESAI,NA
ITA 1870/AHD/2015[2009-10]Status: Disposed7/1/2021AY 2009-10
M/S. HARI KRISHNA GEMS,SURAT vs THE DY. CIT, CIRCLE-8, NOW, DY.CIT, CIRCLE-3(2), SURAT
ITA 1016/AHD/2015[2010-11]Status: Disposed7/1/2021AY 2010-11
MANISHKUMAR GHANSHYAMBHAI PATEL,BHARUCH vs THE ITO, WARD-5, VALSAD
ITA 2080/AHD/2017[2008-09]Status: Disposed6/1/2021AY 2008-09
M/S. TODI RAYONS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(4), SURAT
ITA 2629/AHD/2016[2012-13]Status: Disposed6/1/2021AY 2012-13
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT vs M/S. SHHLOK ENTERPRISE, SURAT
ITA 2018/AHD/2016[2012-13]Status: Disposed6/1/2021AY 2012-13
M/S. HIMJYOTI INDUSTRIES,SURAT vs THE ADDL. CIT, RANGE-2, SURAT
ITA 1330/AHD/2014[2009-10]Status: Disposed6/1/2021AY 2009-10
THE ITO, WARD-3(1)(5), SURAT vs SHRI RAMPRAKASH V. VIJAYVERGIYA, SURAT
ITA 1154/AHD/2017[2012-13]Status: Disposed4/1/2021AY 2012-13
THE ITO, WARD-1(1)(1), SURAT vs M/S. ARADHNA ESATET PVT. LTD., SURAT
ITA 801/AHD/2016[2012-13]Status: Disposed4/1/2021AY 2012-13
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), SURAT vs M/S. ARADHANA ESTATE PVT. LTD., SURAT
ITA 2450/AHD/2016[2013-14]Status: Disposed4/1/2021AY 2013-14
SMT. SHARDABEN R. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(4), SURAT
ITA 664/AHD/2017[2009-10]Status: Disposed1/1/2021AY 2009-10
SMT. PRRETI SADASHIVAM SAJI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1, BHARUCH
ITA 247/AHD/2015[2010-11]Status: Disposed1/1/2021AY 2010-11
SHRI AKBAR BAKIRBHAI LOKHANDWALA,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(7), SURAT
ITA 337/AHD/2017[2013-14]Status: Disposed31/12/2020AY 2013-14
SHRI HIMMATBHAI MOHANBHAI KHENI,SURAT vs THE ACIT, CIRCLE-9, SURAT
ITA 961/AHD/2015[2010-11]Status: Disposed31/12/2020AY 2010-11
NAZIRMIA SHABUDDIN MULLA,VALSAD vs ITO, WARD-6, VAPI
ITA 33/SRT/2020[2009-10]Status: Disposed30/12/2020AY 2009-10
ZULEKHABANU GULAM SHAIKH, PROP. OF M/S. SHAIKH PETROLIUM & M/S. SATYAM TRANSPORT SERVICES,ANKLESHWAR vs ITO, WARD-2(3), BHARUCH
ITA 568/SRT/2019[2013-14]Status: Disposed30/12/2020AY 2013-14
DILIPSINH M JADHAV,BHARUCH vs INCOME TAX OFFICER, WARD-2, BHARUCH
ITA 394/SRT/2019[2010-11]Status: Disposed30/12/2020AY 2010-11
SMT. SANDHYA KANTILAL KOLI,VAPI vs THE INCOME TAX OFFICER, VAPI WARD-8, VAPI
ITA 777/SRT/2018[2009-10]Status: Disposed30/12/2020AY 2009-10