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ITAT Surat Bench

5,224 judgments

SHRI MOHANBHAI R. PATEL,VALSAD vs THE INCOME TAX OFFICER, WARD-2, VALSAD

ITA 892/AHD/2016[2006-07]Status: Disposed18/1/2021AY 2006-07

UNIQUE FUR N FABRICS PVT. LTD.,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), SURAT

ITA 2638/AHD/2016[2012-13]Status: Disposed18/1/2021AY 2012-13

SHRI BATUKBHAI C.MANIYA(HUF),SURAT vs INCOME TAX OFFICER-WARD-3(3)(1), SURAT

ITA 3087/AHD/2015[2012-13]Status: Disposed18/1/2021AY 2012-13

KAMLABEN NAGINBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(2), SURAT

ITA 589/SRT/2018[2012-13]Status: Disposed15/1/2021AY 2012-13

KAMLABEN NAGINBHAI AHIR,SURAT vs INCOME TAX OFFICER, WARD-1(3)(2), SURAT

ITA 61/SRT/2017[2012-13]Status: Disposed15/1/2021AY 2012-13

M/S. JOGI DIAMONDS,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(2), SURAT

ITA 126/SRT/2017[2012-13]Status: Disposed15/1/2021AY 2012-13

M/S. SHREE SHYAM DYEING & PRINTING MILLS,ANKLESHWAR vs THE ACIT, BHARUCH CIRCLE, BHARUCH

ITA 349/AHD/2015[2010-11]Status: Disposed15/1/2021AY 2010-11

SMT. PADMABEN N. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-1, BARDOLI, SURAT

ITA 275/AHD/2016[2012-13]Status: Disposed13/1/2021AY 2012-13

SMT. VINABEN PRAVINBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(5), SURAT

ITA 2201/AHD/2016[2012-13]Status: Disposed13/1/2021AY 2012-13

M/S. SHARDA INDUSTRIES,ANKLESHWAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE, BHARUCH

ITA 850/AHD/2017[2010-11]Status: Disposed12/1/2021AY 2010-11

SHRI MEHUL Y. MEHTA,SURAT vs THE INCOME TAX OFFICER, WARD-6(3), SURAT

ITA 32/AHD/2016[2011-12]Status: Disposed12/1/2021AY 2011-12

SMT. KIRAN SUBHASH PATEL,BHARUCH vs THE INCOME TAX OFFICER, WARD-3, VADODARA

ITA 2077/AHD/2016[2009-10]Status: Disposed12/1/2021AY 2009-10

SIDMAK LABORATORIES (INDIA) PVT.LTD.,VALSAD vs THE ADDL. CIT.,VALSAD RANGE, VALSAD

ITA 959/AHD/2015[2010-11]Status: Disposed12/1/2021AY 2010-11

SHRI TEJASHKUMAR BALUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT

ITA 40/AHD/2015[2009-10]Status: Disposed12/1/2021AY 2009-10

THE ITO, WARD-2(3)(4), SURAT vs UPABEN NITINKUMAR PATEL, SURAT

ITA 914/AHD/2017[2012-13]Status: Disposed11/1/2021AY 2012-13

THE DCIT, CIRCLE-3(3), SURAT vs M/S. MINAXI DIAMONDS, SURAT

ITA 354/AHD/2017[2007-08]Status: Disposed11/1/2021AY 2007-08

SMT. MUKTABEN NISHANTBHAI PATEL,ANKLESHWAR vs INCOME TAX OFFICER WARD -2(2), BHARUCH

ITA 6/SRT/2019[2013-14]Status: Disposed7/1/2021AY 2013-14

SHRI NISHANT KANTILAL PATEL,BHARUCH vs INCOME TAX OFFICER, WARD-2(2), BHARUCH

ITA 5/SRT/2019[2013-14]Status: Disposed7/1/2021AY 2013-14

IMRAN ASHRAF KHERANI,DAMAN vs ITO, WARD -5, VAPI

ITA 270/SRT/2019[2010-11]Status: Disposed7/1/2021AY 2010-11

SHRI NISHANT KANTILAL PATEL,BHARUCH vs INCOME TAX OFFICER, WARD-2(2), BHARUCH

ITA 10/SRT/2019[2014-15]Status: Disposed7/1/2021AY 2014-15