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ITAT Surat Bench

5,224 judgments

SHRI ARVINDBHAI VALJIBHAI THUMAR,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(1), SURAT

ITA 311/AHD/2017[2008-09]Status: Disposed3/2/2021AY 2008-09

THE ITO, WARD-1(1)(3), SURAT vs M/S. KUBER METALS PVT. LTD., MUMBAI

ITA 1156/AHD/2017[2012-13]Status: Disposed3/2/2021AY 2012-13

THE PROGRESSIVE MULTIPURPOSE CO-OP SOCIETY LTD.,DAMAN vs DCIT,CIRCLE-VAPI, VAPI

ITA 530/SRT/2019[2012-13]Status: Disposed2/2/2021AY 2012-13

THE PROGRESSIVE MULTIPURPOSE CO-OP SOCIETY LTD.,DAMAN vs DCIT, CIRCLE-VAPI, VALSAD

ITA 529/SRT/2019[2011-12]Status: Disposed2/2/2021AY 2011-12

AMRUTBHAI BHAGABHAI PATEL,NA

ITA 390/SRT/2019[2012-13]Status: Disposed2/2/2021AY 2012-13

AMRUTBHAI BHAGABHAI PATEL,NA

ITA 389/SRT/2019[2011-12]Status: Disposed2/2/2021AY 2011-12

THE PROGRESSIVE MULTIPURPOSE CO-OP SOCIETY LTD.,DAMAN vs INCOME TAX OFFICER DAMAN WARD, DAMAN

ITA 694/SRT/2018[2015-16]Status: Disposed2/2/2021AY 2015-16

SEEMABEN PARESHBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 615/SRT/2018[2013-14]Status: Disposed22/1/2021AY 2013-14

PARESHBHAI CHANDUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 614/SRT/2018[2013-14]Status: Disposed22/1/2021AY 2013-14

HEENABEN BALUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 613/SRT/2018[2013-14]Status: Disposed22/1/2021AY 2013-14

RAMANBHAI CHANDUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-1, SURAT

ITA 612/SRT/2018[2013-14]Status: Disposed22/1/2021AY 2013-14

NEETABEN RAMANBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-1, SURAT

ITA 611/SRT/2018[2013-14]Status: Disposed22/1/2021AY 2013-14

BALUBHAI CHANDUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-1, BARDOLI

ITA 610/SRT/2018[2013-14]Status: Disposed22/1/2021AY 2013-14

INCOME TAX OFFICER WARD-3(3)(5), SURAT vs SHRI CHTURBHAI KARSHANBHAI VASANI, SURAT

ITA 321/SRT/2017[2009-10]Status: Disposed22/1/2021AY 2009-10

SMT. MINABEN HARSHADBHAI PATEL,SURAT vs THE INCOME TAX OFFICER,WARD-2(3)(6), SURAT

ITA 2983/AHD/2016[2013-14]Status: Disposed22/1/2021AY 2013-14

SMT.KAUSHIKABEN NIMESHBHAI PATEL,SURAT vs INCOME TAX OFFICER WARD-1(3)(7), SURAT

ITA 6/SRT/2017[2012-13]Status: Disposed19/1/2021AY 2012-13

RAVIRAJ SAREES PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(1), SURAT

ITA 572/AHD/2017[2012-13]Status: Disposed19/1/2021AY 2012-13

M/S. TIRUPATI SAREES PVT. LTD.,SURAT vs THE ACIT, RANGE-4, SURAT

ITA 794/AHD/2016[2011-12]Status: Disposed19/1/2021AY 2011-12

SHRI BATUKBHAI C.MANIYA(HUF),SURAT vs INCOME TAX OFFICER-WARD-3(3)(1), SURAT

ITA 418/SRT/2019[2012-13]Status: Disposed18/1/2021AY 2012-13

M/S.UNIQUE FUR N FABRICS PVT. LTD.,SURAT vs DEPUTY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT

ITA 133/SRT/2018[2013-14]Status: Disposed18/1/2021AY 2013-14