← All Benches
ITAT Surat Bench
5,224 judgments
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs M/S. HAPPY HOME CORPORATION, SURAT
ITA 125/SRT/2017[2014-15]Status: Disposed18/2/2021AY 2014-15
INCOME TAX OFFICER, WARD -1(1)(1), SURAT vs M/S. BHAVNA AUTO PUREINFRA PVT. LTD., SURAT
ITA 112/SRT/2017[2013-14]Status: Disposed18/2/2021AY 2013-14
SHRI JUGAL K. AGARWAL,SURAT vs THE ACIT, CIRCLE-1(1)(2), SURAT
ITA 2/SRT/2019[2008-09]Status: Disposed17/2/2021AY 2008-09
SHRI JUGAL K. AGARWAL,SURAT vs THE ACIT, CIRCLE-1, SURAT
ITA 869/AHD/2014[2008-09]Status: Disposed17/2/2021AY 2008-09
SHRI JUGAL K. AGARWAL,SURAT vs THE ACIT, CIRCLE-1, SURAT
ITA 868/AHD/2014[2007-08]Status: Disposed17/2/2021AY 2007-08
SHYAM FURNISHING PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 57/AHD/2017[2012-13]Status: Disposed10/2/2021AY 2012-13
M/S. T. J. AGRO FERTILISERS PVT. LTD.,AHMEDABAD vs THE PR. CIT, VALSAD
ITA 1033/AHD/2017[2012-13]Status: Disposed10/2/2021AY 2012-13
BHARUCH ECO AQUA INFRASTRUCTURE LTD.,ANKLESHWAR vs THE DY.COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE, BHARUCH
ITA 1299/AHD/2016[2006-07]Status: Disposed10/2/2021AY 2006-07
BHARUCH ECO AQUA INFRASTRUCTURE LTD.,ANKLESHWAR vs THE DY.COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE, BHARUCH
ITA 1298/AHD/2016[2005-06]Status: Disposed10/2/2021AY 2005-06
M/S. SHRIPAD CONCHEM PVT. LTD.,SURAT vs THE ACIT, CIRCLE-4, SURAT
ITA 2183/AHD/2014[2010-11]Status: Disposed10/2/2021AY 2010-11
M/S CHAUDHARY PRINTS PVT.LTD.,SURAT vs INCOME TAX OFFICER-1(1)(2), SURAT
ITA 84/SRT/2019[2012-13]Status: Disposed5/2/2021AY 2012-13
POOJA TRENDZ PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(3), SURAT
ITA 569/AHD/2017[2012-13]Status: Disposed5/2/2021AY 2012-13
AKSH DIAMONDS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(1), SURAT
ITA 3540/AHD/2016[2008-09]Status: Disposed5/2/2021AY 2008-09
SHRI UMESHKUMAR RAMDAS KAPISH,KOLKATTA vs THE INCOME TAX OFFICER, WARD-3(1), SURAT
ITA 818/AHD/2014[2009-10]Status: Disposed5/2/2021AY 2009-10
RADHEY KRISHNA TERENE PVT. LTD.,SURAT vs THE INCOME TAX OFICER, WARD-4(1), SURAT
ITA 1930/AHD/2014[2010-11]Status: Disposed5/2/2021AY 2010-11
THE ITO, WARD-4(1), SURAT vs RADHEY KRISHNA TERENE PVT. LTD., SURAT
ITA 1855/AHD/2014[2010-11]Status: Disposed5/2/2021AY 2010-11
SHRI MUKESHHBHAI C. PATEL,SURAT vs THE PR. CIT-3, SURAT
ITA 1318/AHD/2017[2012-13]Status: Disposed4/2/2021AY 2012-13
SHRI HASMUKHBHAI C. PATEL,SURAT vs THE PR. CIT-3, SURAT
ITA 1317/AHD/2017[2012-13]Status: Disposed4/2/2021AY 2012-13
M/S. K.N. DIAMOND,BILIMORA vs THE ASSTT. COMMISSIONER OF INCOME TAX, NAVSARI CIRCLE, NAVSARI
ITA 1788/AHD/2016[2012-13]Status: Disposed4/2/2021AY 2012-13
R.S. TRADELINK PVT.LTD.,SURAT vs THE ACIT.,CIRCLE-4, SURAT
ITA 2130/AHD/2014[2008-09]Status: Disposed4/2/2021AY 2008-09