← All Benches
ITAT Surat Bench
5,224 judgments
M/S. MARVELORE MINING & ALLIED IND. PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(3), SURAT
ITA 2876/AHD/2016[2011-12]Status: Disposed3/3/2021AY 2011-12
SHILPRAJ DEVELOPERS PVT. LTD.,SURAT vs THE JCIT, T.D.S. RANGE, SURAT
ITA 2054/AHD/2016[2008-09]Status: Disposed3/3/2021AY 2008-09
SHILPRAJ DEVELOPERS PVT.LTD.,SURAT vs THE INCOME TAX OFFICER, TDS- 2, SURAT
ITA 3160/AHD/2014[2008-09]Status: Disposed3/3/2021AY 2008-09
WONDERFUL SILK MILLS PVT. LTD.,SURAT vs ITO WARD-2 (1) (4), SURAT
ITA 1691/AHD/2017[2012-13]Status: Disposed2/3/2021AY 2012-13
SHRI DILIPBHAI KESHUBHAI ASWAR,BHARUCH vs THE INCOME TAX OFFICER, WARD-2, BHARUCH
ITA 3539/AHD/2015[2010-11]Status: Disposed1/3/2021AY 2010-11
MR. SHASHIKANT VIRSUKHLAL CHAUHAN,SURAT vs INCOME TAX OFFICER, WARD 1(2)(4), SURAT
ITA 40/SRT/2017[2013-14]Status: Disposed26/2/2021AY 2013-14
BHOOMIBEN VIJAYKUMAR DESAI,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIR 3(3), SURAT
ITA 649/SRT/2018[2014-15]Status: Disposed23/2/2021AY 2014-15
SHRI TAHIRHUSEN GULAMBHAI PATEL,SURAT vs THE ITO, WARD-1(2)(5), SURAT
ITA 130/SRT/2017[2011-12]Status: Disposed23/2/2021AY 2011-12
SMT. SHARDABEN CHANDUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(6), SURAT
ITA 1310/AHD/2017[2008-09]Status: Disposed22/2/2021AY 2008-09
SHRI AJAYBHAI CHANDUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(6), SURAT
ITA 1308/AHD/2017[2008-09]Status: Disposed22/2/2021AY 2008-09
SHRI HARISHKUMAR CHANDRAKANTBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(6), SURAT
ITA 1307/AHD/2017[2008-09]Status: Disposed22/2/2021AY 2008-09
SMT. KAMUBEN RAMESHBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(6), SURAT
ITA 1306/AHD/2017[2008-09]Status: Disposed22/2/2021AY 2008-09
THAKORBHAI DAYABHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(6), SURAT
ITA 1438/AHD/2016[2008-09]Status: Disposed22/2/2021AY 2008-09
BHARAT VITHALBHAI NAVADIYA,SURAT vs ITO, WARD-3(2)(1), SURAT
ITA 169/SRT/2019[2014-15]Status: Disposed19/2/2021AY 2014-15
SHRI DHANSUKHBHAI MAGANBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-3(2)(2), SURAT
ITA 617/AHD/2017[2013-14]Status: Disposed19/2/2021AY 2013-14
SHRI ARVINDBHAI MAGANBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-3(2)(1), SURAT
ITA 615/AHD/2017[2013-14]Status: Disposed19/2/2021AY 2013-14
SHRI NATVARBHAI MAGANBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-3(2)(1), SURAT
ITA 614/AHD/2017[2013-14]Status: Disposed19/2/2021AY 2013-14
SHRI JAYRAJBHAI A. JODHANI,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 2420/AHD/2016[2012-13]Status: Disposed19/2/2021AY 2012-13
SONALIBEN HARESHBHAI MEHTA,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(4), SURAT
ITA 1393/AHD/2016[2011-12]Status: Disposed19/2/2021AY 2011-12
THE ACIT, CIRCLE-1(2), SURAT vs SAI KHATI ENTERPRISE, SURAT
ITA 598/SRT/2018[2013-14]Status: Disposed18/2/2021AY 2013-14
