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ITAT Surat Bench

5,224 judgments

PANKAJ KUMAR SHAH,VALSAD vs ITO- WARD-3, VALSAD

ITA 292/SRT/2019[2010-11]Status: Disposed8/3/2021AY 2010-11

KAPIRAJ CREATION PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 1(1)(3), SURAT

ITA 407/SRT/2018[2012-13]Status: Disposed8/3/2021AY 2012-13

SMT. MADHUBEN H. MAKWANA,VALSAD vs INCOME TAX OFFICER, WARD -5, VALSAD

ITA 257/SRT/2017[2012-13]Status: Disposed8/3/2021AY 2012-13

SHRI GULAMBHAI ALIBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(2), SURAT

ITA 131/SRT/2017[2011-12]Status: Disposed8/3/2021AY 2011-12

M/S. GLOBAL INDUSTRIES,MUMBAI vs THE INCOME TAX OFFICER, WARD-(3), VAPI

ITA 2188/AHD/2016[2012-13]Status: Disposed8/3/2021AY 2012-13

THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT vs M/S. SHREE RAM DEVELOPERS, SURAT

ITA 1841/AHD/2016[2006-07]Status: Disposed8/3/2021AY 2006-07

SHRI PANKAJBHAI HATHIBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT

ITA 3630/AHD/2015[2010-11]Status: Disposed8/3/2021AY 2010-11

SMT. RENUKABEN UMEDSING PARMAR,NA

ITA 2493/AHD/2015[2011-12]Status: Disposed8/3/2021AY 2011-12

SHRI GULAMBHAI ALIBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3), SURAT

ITA 2829/AHD/2014[2011-12]Status: Disposed8/3/2021AY 2011-12

M/S. OM SHANTI TRADE LINK PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(4), SURAT

ITA 140/SRT/2019[2008-09]Status: Disposed5/3/2021AY 2008-09

M/S. MICROMEGA PROJECTS,SILVASSA vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VAPI

ITA 650/SRT/2018[2013-14]Status: Disposed5/3/2021AY 2013-14

M/S.MURLIDHAR SALES,SURAT vs INCOME TAX OFFICER WARD-1(2)(6), SURAT

ITA 585/SRT/2018[2013-14]Status: Disposed5/3/2021AY 2013-14

SHASHIN M. DESAI,SURAT vs INCOME TAX OFFICER, WARD-4, SURAT

ITA 557/SRT/2018[2013-14]Status: Disposed5/3/2021AY 2013-14

M/S. LOYAL WOOD LTD.,BHARUCH vs THE ACIT., BHARUCH CIRCLE, BHARUCH

ITA 5/SRT/2017[2002-03]Status: Disposed5/3/2021AY 2002-03

SAHJANAND MEDICAL TECHNOLOGIES PVT. LTD.,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), SURAT

ITA 179/AHD/2017[2009-10]Status: Disposed5/3/2021AY 2009-10

MRS. PANKAJKUMAR I.PATEL,SURAT vs THE DY.CIT., CIRCLE-1(3), SURAT

ITA 2919/AHD/2016[2012-13]Status: Disposed4/3/2021AY 2012-13

MRS. CHANDRIKABEN P.PATEL,SURAT vs THE DY.CIT., CIRCLE-1(3), SURAT

ITA 2918/AHD/2016[2012-13]Status: Disposed4/3/2021AY 2012-13

SALASAR YARNS PVT. LTD.,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), SURAT

ITA 2630/AHD/2016[2007-08]Status: Disposed4/3/2021AY 2007-08

SHRI MUKESH KUMAR AGARWAL L/H OF LATE BISHAMBHAR DAYAL AGARWAL,BHARUCH vs THE INCOME TAX OFFICER, WARD-3, BHARUCH

ITA 1550/AHD/2015[2004-05]Status: Disposed4/3/2021AY 2004-05

THE SASME CO-OP. SOCIETY LTD,SURAT vs PR, CIT-2, SURAT

ITA 185/SRT/2020[2015-16]Status: Disposed3/3/2021AY 2015-16