← All Benches
ITAT Surat Bench
5,224 judgments
ESSAR STEEL LOGESTICS LIMITED,SURAT vs DY. CIT CIRCLE 1(1))1), SURAT
ITA 695/SRT/2018[2014-15]Status: Disposed25/3/2021AY 2014-15
BEGANI DYEING MILLS PVT.LTD.,SURAT vs THE PR.CIT., CIRCLE-1, SURAT
ITA 404/SRT/2019[2012-13]Status: Disposed22/3/2021AY 2012-13
SHRI CHHAGANBHAI DAYALBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(6), SURAT
ITA 1351/AHD/2017[2008-09]Status: Disposed22/3/2021AY 2008-09
SHRI NATVARBHAI DAYALBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(6), SURAT
ITA 1350/AHD/2017[2008-09]Status: Disposed22/3/2021AY 2008-09
SHRI PRAVINBHAI DAYALBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(6), SURAT
ITA 1349/AHD/2017[2008-09]Status: Disposed22/3/2021AY 2008-09
SHRI VALLABHBHAI L. KHENI,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(4), SURAT
ITA 122/AHD/2017[2013-14]Status: Disposed22/3/2021AY 2013-14
GUJARAT INSECTICIDES LIMITED,ANKLESHWAR vs THE ADDL.CIT.,BHARUCH RANGE, BHARUCH
ITA 2234/AHD/2014[2007-08]Status: Disposed22/3/2021AY 2007-08
BEENA KIRAN DESAI,VALSAD vs ITO, WARD-1, VALSAD
ITA 17/SRT/2020[2014-15]Status: Disposed19/3/2021AY 2014-15
RAKESH KANTILAL MEHTA,VALSAD vs ACIT, CIRCLE VALSAD, VALSAD
ITA 531/SRT/2019[2008-09]Status: Disposed19/3/2021AY 2008-09
M/S. VASU ASSOCIATES,SURAT vs THE DCIT, CIRCLE -2(3)/SRT, SURAT
ITA 969/AHD/2016[2012-13]Status: Disposed19/3/2021AY 2012-13
DARSHITA PACKAGING PRODUCTS,DADRA & NAGAR HAVELI vs THE INCOME TAX OFFICER, WARD-1, NOW SILVASSA WARD, DADRA & NAGAR HAVELI
ITA 437/AHD/2016[2008-09]Status: Disposed19/3/2021AY 2008-09
ABDUL VAHID A. MANSOORI,VAPI vs INCOME TAX OFFICER [TDS], VALSAD
ITA 433/SRT/2019[2017-18]Status: Disposed16/3/2021AY 2017-18
ABDUL VAHID A. MANSOORI,VAPI vs INCOME TAX OFFICER [TDS], VALSAD
ITA 432/SRT/2019[2015-16]Status: Disposed16/3/2021AY 2015-16
ABDUL VAHID A. MANSOORI,VAPI vs INCOME TAX OFFICER [TDS], VALSAD
ITA 431/SRT/2019[2014-15]Status: Disposed16/3/2021AY 2014-15
ABDUL VAHID A. MANSOORI,VAPI vs INCOME TAX OFFICER [TDS], VALSAD
ITA 430/SRT/2019[2013-14]Status: Disposed16/3/2021AY 2013-14
ABDUL VAHID A. MANSOORI,VAPI vs INCOME TAX OFFICER [TDS], VALSAD
ITA 429/SRT/2019[2012-13]Status: Disposed16/3/2021AY 2012-13
SHRI NATWARLAL MAGANLAL GOHIL,ANKLESHWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE, BHARUCH, BHARUCH
ITA 587/SRT/2019[2010-11]Status: Disposed15/3/2021AY 2010-11
HASMUKHBHAI SHIVLALBHAI PATEL (SUHAGIYA),SURAT vs ACIT CIRCLE,-2(3), SURAT
ITA 293/SRT/2019[2014-15]Status: Disposed15/3/2021AY 2014-15
M/S. KEENARA FILAMENTS PVT. LTD.,SURAT vs THE ACIT, CENTRAL CIRCLE-1, SURAT
ITA 1433/AHD/2014[2010-11]Status: Disposed15/3/2021AY 2010-11
M/S. SUMILON INDUSTRIES LIMITED,SURAT vs DCIT, CIRCLE-2(1)(2), SURAT
ITA 10/SRT/2020[2013-14]Status: Disposed12/3/2021AY 2013-14
