← All Benches
ITAT Surat Bench
5,224 judgments
SANJAY VIMAL JAIN,SURAT vs ITO, WARD 2(3)(8), SURAT
ITA 237/SRT/2019[2014-15]Status: Disposed9/4/2021AY 2014-15
SANJAY VIMAL JAIN,SURAT vs ITO, WARD 2(3)(8), SURAT
ITA 236/SRT/2019[2010-11]Status: Disposed9/4/2021AY 2010-11
ANURODH EXIM PRIVATE LIMITED,SURAT vs ITO WARD 1(1)(1), SURAT
ITA 184/SRT/2019[2014-15]Status: Disposed9/4/2021AY 2014-15
SHRI PINKESH S. SANGHVI,SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(8), SURAT
ITA 158/SRT/2017[2008-09]Status: Disposed8/4/2021AY 2008-09
AZAMALI KITABULLAH MANSURI,VALSAD vs INCOME TAX OFFICER (TDS) VALSAD, VALSAD
ITA 368/SRT/2019[2015-16]Status: Disposed7/4/2021AY 2015-16
AZAMALI KITABULLAH MANSURI,VALSAD vs INCOME TAX OFFICER (TDS) VALSAD, VALSAD
ITA 367/SRT/2019[2014-15]Status: Disposed7/4/2021AY 2014-15
AZAMALI KITABULLAH MANSURI,VALSAD vs INCOME TAX OFFICER (TDS) VALSAD, VALSAD
ITA 366/SRT/2019[2013-14]Status: Disposed7/4/2021AY 2013-14
AZAMALI KITABULLAH MANSURI,VALSAD vs INCOME TAX OFFICER (TDS) VALSAD, VALSAD
ITA 365/SRT/2019[2012-13]Status: Disposed7/4/2021AY 2012-13
M/S. ENN ENN ENTERPRISES,SILVASSA vs THE INCOME TAX OFFICER, WARD-1, VAPI
ITA 1240/AHD/2016[2005-06]Status: Disposed6/4/2021AY 2005-06
M/S. PRATHMESH AGENCIES,SILVASSA vs THE ACIT.,VAPI CIRCLE, VAPI
ITA 1239/AHD/2016[2005-06]Status: Disposed6/4/2021AY 2005-06
SHRI ROHIT T. PATEL, HUF,SURAT vs THE INCOME TAX OFFICER,WARD-3(4), SURAT
ITA 2968/AHD/2013[2007-08]Status: Disposed6/4/2021AY 2007-08
SHRI KAWASJI GUSTADGI ICHAPORIA,SURAT vs ITO, WARD 3(1)(1), SURAT
ITA 206/SRT/2020[2012-13]Status: Disposed5/4/2021AY 2012-13
SMT. USHABEN DAYALBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(4), SURAT
ITA 1303/AHD/2017[2008-09]Status: Disposed5/4/2021AY 2008-09
SMT. SHANTIBEN ALIAS SAVITABEN S. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(4), SURAT
ITA 1302/AHD/2017[2008-09]Status: Disposed5/4/2021AY 2008-09
SHRI KISHORBHAI KANJIBHAI THAKKAR,SURAT vs THE INCOME TAX OFFICER,WARD-5(2), SURAT
ITA 2241/AHD/2015[2008-09]Status: Disposed5/4/2021AY 2008-09
ZENITEX,SURAT vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 226/SRT/2021[2018-19]Status: Disposed31/3/2021AY 2018-19
LAXMINARAYAN SYNTHETICS,SURAT vs DCIT, CIRCLE- 2(1)(1), SURAT, SURAT
ITA 201/SRT/2021[2018-19]Status: Disposed31/3/2021AY 2018-19
THE ASSISTANT COMMISSIONER OF INCOME TAX, NA vs ARI CIRCLE, NAVSARI
ITA 14/SRT/2019[2015-16]Status: Disposed31/3/2021AY 2015-16
NAYANKUMAR KRISHNALAL MISTRY,VALSAD vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION), SURAT
ITA 792/SRT/2018[2012-13]Status: Disposed26/3/2021AY 2012-13
M/S. MANDVIWALA DEVELOPERS,SURAT vs THE DY.COMMISSIONER OF INCOME TAX,CIRCLE-1(2), SURAT
ITA 1192/AHD/2016[2012-13]Status: Disposed26/3/2021AY 2012-13
