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ITAT Surat Bench

5,224 judgments

SHRI GAURANG R.DESAI,SURAT vs THE DCIT, CIRCLE-3(1), SURAT

ITA 375/SRT/2018[2013-14]Status: Disposed15/4/2021AY 2013-14

INCOME TAX OFFICER, WARD - 3(3)(1), SURAT vs SHRI BHARATBHAI JEARAMBHAI DANKHARA, SURAT

ITA 79/SRT/2017[2013-14]Status: Disposed15/4/2021AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2), SURAT vs THE SURAT PEOPLES CO-OPERATIVE BANK LTD, SURAT

ITA 73/SRT/2017[2014-15]Status: Disposed15/4/2021AY 2014-15

INCOME TAX OFFICER WARD 2(3)(5), SURAT vs SHRI RAMESHBHAI DEVCHANDBHAI PATEL, SURAT

ITA 37/SRT/2017[2012-13]Status: Disposed15/4/2021AY 2012-13

THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT vs M/S. J.K. PAPER LTD., SURAT

ITA 28/SRT/2017[2009-10]Status: Disposed15/4/2021AY 2009-10

DCIT, CIRCLE-2 (1) (1), SURAT vs M/S S. N. TRADELINK PVT. LTD., SURAT

ITA 1706/AHD/2017[2013-14]Status: Disposed15/4/2021AY 2013-14

THE INCOME TAX OFFICER, WARD-2(1) (3), SURAT vs SURAT TEXTILE MILLS LTD., SURAT

ITA 1703/AHD/2017[2010-11]Status: Disposed15/4/2021AY 2010-11

SHRI BALUBHAI GADABHAI PATEL,SURAT vs THE ITO, WARD-2(3)(1), SURAT

ITA 1430/AHD/2017[2012-13]Status: Disposed14/4/2021AY 2012-13

SHRI BHAGUBHAI GANDABHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD 2(3)(1), SURAT

ITA 1429/AHD/2017[2012-13]Status: Disposed14/4/2021AY 2012-13

ISHWERLAL KASANJI MAHYAVANSHI,SURAT vs INCOME TAX OFFICER WARD 3(1)(1), SURAT

ITA 88/SRT/2019[2014-15]Status: Disposed13/4/2021AY 2014-15

ISHWERLAL KASANJI MAHYAVANSHI,SURAT vs INCOME TAX OFFICER WARD 3(1)(1), SURAT

ITA 87/SRT/2019[2014-15]Status: Disposed13/4/2021AY 2014-15

RAMESH BHIKHABHAI PATEL,SURAT vs ITO INTL. TAX, VADODARA

ITA 468/SRT/2019[2013-14]Status: Disposed13/4/2021AY 2013-14

MAYURBHAI JAYANTILAL SHAH,SURAT vs INCOME TAX OFFICER, WARD-1(3)(3), SURAT

ITA 29/SRT/2019[2013-14]Status: Disposed13/4/2021AY 2013-14

ISMAILBHAI MUSHABHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD 1(2)(6), SURAT

ITA 168/SRT/2019[2009-10]Status: Disposed13/4/2021AY 2009-10

SMT.RESHMABEN VINODBHAI GODHANI,SURAT vs INCOME TAX OFFICER WARD- 3(2)(3), SURAT

ITA 203/SRT/2017[2012-13]Status: Disposed13/4/2021AY 2012-13

ISMAILBHAI MUSHABHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD 1(2)(6), SURAT

ITA 176/SRT/2017[2008-09]Status: Disposed13/4/2021AY 2008-09

GIPILON TEXTURISING PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD 1(2), SURAT

ITA 2142/AHD/2013[1989-90]Status: Disposed13/4/2021AY 1989-90

GIPILON TEXTURISING PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD 1(2), SURAT

ITA 2141/AHD/2013[1988-89]Status: Disposed13/4/2021AY 1988-89

GUJARAT INSECTICIDES LTD.,ANKLESHWAR vs THE ADDL.CIT.,BHARUCH RANGE, BHARUCH

ITA 2419/AHD/2014[2010-11]Status: Disposed12/4/2021AY 2010-11

SANJAY VIMAL JAIN,SURAT vs ITO, WARD 2(3)(8), SURAT

ITA 238/SRT/2019[2015-16]Status: Disposed9/4/2021AY 2015-16