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ITAT Surat Bench
5,224 judgments
SURESCHANDRA V. PARIKH,SURAT vs ITO, WARD-3(1)(5), SURAT
ITA 231/SRT/2019[2010-11]Status: Disposed23/4/2021AY 2010-11
SURESCHANDRA V. PARIKH,SURAT vs ITO, WARD-3(1)(5), SURAT
ITA 230/SRT/2019[2009-10]Status: Disposed23/4/2021AY 2009-10
SHRI PRAVINBHAI DAHYABHAI PATEL (HUF),SURAT vs INCOME TAX OFFICER, WARD-3(4), SURAT
ITA 657/AHD/2016[2007-08]Status: Disposed23/4/2021AY 2007-08
D.D. CHAUDHARI,ANKLESHWAR vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2, BHARUCH
ITA 2465/AHD/2016[2012-13]Status: Disposed23/4/2021AY 2012-13
SMT. HEMLATABEN PRAVINCHANDRA PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 2928/AHD/2014[2009-10]Status: Disposed23/4/2021AY 2009-10
SHRI PRAVINBHAI R. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 2925/AHD/2014[2009-10]Status: Disposed23/4/2021AY 2009-10
ITO WARD-1(3) (6), SURAT vs DEVSHIBHAI JETHABHAI SHETA(HUF), SURAT,
ITA 1678/AHD/2017[2008-09]Status: Disposed19/4/2021AY 2008-09
M/S. SHREEJI ENTERPRISE,SURAT vs THE DCIT, CIRCLE-3, SURAT, SURAT
ITA 618/AHD/2016[2008-09]Status: Disposed19/4/2021AY 2008-09
SHRI ASHISH NATVARLAL VASHI,NA
ITA 3522/AHD/2016[2007-08]Status: Disposed19/4/2021AY 2007-08
TAWNIYA INDUSTRIES LIMITED,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 169/AHD/2016[2010-11]Status: Disposed19/4/2021AY 2010-11
SHILPRAJ DEVELOPERS PVT.LTD.,SURAT vs A.C.I.T, CIRCLE-4, SURAT
ITA 2608/AHD/2014[2008-09]Status: Disposed19/4/2021AY 2008-09
RANJANBEN DEEPAKBHAI PATEL,SURAT vs ITO-SAHEB, WARD-1, BARDOLI
ITA 56/SRT/2020[2010-11]Status: Disposed16/4/2021AY 2010-11
GIRISH B. AGARWAL,NARMADA vs INCOME TAX OFFICER, WARD-2(5), BHARUCH
ITA 386/SRT/2019[2013-14]Status: Disposed15/4/2021AY 2013-14
SHRI. NALIN ASHOKKUMAR MADRECHA,SURAT vs DCIT, CIRCLE-1(2), SURAT
ITA 211/SRT/2019[2012-13]Status: Disposed15/4/2021AY 2012-13
SHRI HITESHBHAI MOTIBHAI DESAI,SURAT vs ITO, WARD 3(2)(3), SURAT
ITA 111/SRT/2019[2014-15]Status: Disposed15/4/2021AY 2014-15
SHRI AJAYBHAI B. DESAI,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(1), SURAT
ITA 648/SRT/2018[2007-08]Status: Disposed15/4/2021AY 2007-08
SHRI AJAYBHAI B. DESAI,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(1), SURAT
ITA 647/SRT/2018[2006-07]Status: Disposed15/4/2021AY 2006-07
SHRI AJAYBHAI B. DESAI,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(1), SURAT
ITA 644/SRT/2018[2003-04]Status: Disposed15/4/2021AY 2003-04
SHRI GORDHANBHAI R. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-3(1)(1), SURAT
ITA 501/SRT/2018[2013-14]Status: Disposed15/4/2021AY 2013-14
M/S. GULMOHAR EMBROIDERIES PVT.LTD.,SURAT vs THE INCOME TAX OFFICER,WARD-1(3), SURAT
ITA 472/SRT/2018[2013-14]Status: Disposed15/4/2021AY 2013-14