← All Benches
ITAT Surat Bench
5,224 judgments
SHARADBHAI POPATBHAI KAKADIA,SURAT vs DCIT, CENTRAL CIRCLE-4, SURAT
ITA 35/SRT/2018[2012-13]Status: Disposed27/4/2021AY 2012-13
SHARADBHAI POPATBHAI KAKADIA,SURAT vs DCIT, CENTRAL CIRCLE-4, SURAT
ITA 34/SRT/2018[2008-09]Status: Disposed27/4/2021AY 2008-09
SHARADBHAI POPATBHAI KAKADIA,SURAT vs ACIT, CENTRAL CIRCLE-4, SURAT
ITA 33/SRT/2018[2007-08]Status: Disposed27/4/2021AY 2007-08
RAJESHBHAI KANUBHAI SAVALIYA,SURAT vs DCIT, CENTRAL CIRCLE-4, SURAT
ITA 32/SRT/2018[2013-14]Status: Disposed27/4/2021AY 2013-14
RAJESHBHAI KANUBHAI SAVALIYA,SURAT vs DCIT, CENTRAL CIRCLE-4, SURAT
ITA 30/SRT/2018[2011-12]Status: Disposed27/4/2021AY 2011-12
RAJESHBHAI KANUBHAI SAVALIYA,SURAT vs DCIT, CENTRAL CIRCLE-4, SURAT
ITA 29/SRT/2018[2009-10]Status: Disposed27/4/2021AY 2009-10
SHRI PRASHANT BALASAHEB JAVALEKAR,SURAT vs INCOME TAX OFFICER, WARD-2(1)(3), SURAT
ITA 265/SRT/2017[2007-08]Status: Disposed27/4/2021AY 2007-08
M/S. H N INDIGOS PVT.LTD.,SURAT vs ASSTT. COMMISSIONER OF INCOME TAX,NAVSARI CIRCLE., NAVSARI
ITA 664/AHD/2016[2009-10]Status: Disposed27/4/2021AY 2009-10
THE DCIT, CIRCLE-1(1)(1), SURAT vs M/S. AAISHWARYA FABTEX PVT. LTD., SURAT
ITA 3310/AHD/2016[2013-14]Status: Pending27/4/2021AY 2013-14
M/S. RONAK OIL MILLS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(1), SURAT
ITA 1622/AHD/2016[1995-96]Status: Disposed27/4/2021AY 1995-96
H N INDIGOS PVT.LTD.,SURAT vs ASSTT. COMMISSIONER OF INCOME TAX,NAVSARI CIRCLE., NAVSARI
ITA 1024/AHD/2016[2009-10]Status: Disposed27/4/2021AY 2009-10
JAI MAHAVIR PRINTS PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD-1 (1)(3), SURAT, SURAT
ITA 584/SRT/2019[2012-13]Status: Disposed26/4/2021AY 2012-13
SHRI. DHARMESH M. KOSHIYA,SURAT vs DCIT, CIRCLE-3(2), SURAT
ITA 752/SRT/2018[2014-15]Status: Disposed26/4/2021AY 2014-15
SHRI JAYVADAN RAMNIKLAL KAPADIA,SURAT vs THE DY.CIT, CIRCLE-3, SURAT
ITA 406/AHD/2015[2003-04]Status: Disposed26/4/2021AY 2003-04
SHREE SAI DEVELOPERS,DADRA & NAGAR HAVELI vs THE ACIT.,CENT.CIRCLE-2, SURAT
ITA 1393/AHD/2013[2006-07]Status: Disposed26/4/2021AY 2006-07
SHREE SAI DEVELOPERS,DADRA & NAGAR HAVELI vs THE ACIT.,CENT.CIRCLE-2, SURAT
ITA 1392/AHD/2013[2006-07]Status: Disposed26/4/2021AY 2006-07
SHREE MODHESHWARI PETROLEUM,BHARUCH vs ITO, WARD 1(4), BHARUCH
ITA 496/SRT/2019[2013-14]Status: Disposed23/4/2021AY 2013-14
HOTEL OASIS(SURAT) PVT. LTD,SURAT vs DY. CIT.,CIRCLE-1, SURAT
ITA 475/SRT/2019[2014-15]Status: Disposed23/4/2021AY 2014-15
SURESCHANDRA V. PARIKH,SURAT vs ITO, WARD-3(1)(5), SURAT
ITA 233/SRT/2019[2010-11]Status: Disposed23/4/2021AY 2010-11
SURESCHANDRA V. PARIKH,SURAT vs ITO, WARD-3(1)(5), SURAT
ITA 232/SRT/2019[2009/10]Status: Disposed23/4/2021