← All Benches
ITAT Surat Bench
5,224 judgments
ASHWINBHAI RAGHAVBHAI BHADANAI,SURAT vs ITO, WARD-3(1)(1), SURAT
ITA 769/SRT/2018[2014-15]Status: Disposed3/5/2021AY 2014-15
SHANTI ENTERPRISE,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX (HQ) -1, SURAT
ITA 271/SRT/2018[2010-11]Status: Disposed3/5/2021AY 2010-11
SML FINANCE LIMITED (FORMERLY SURAT METALICS LTD.),SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT
ITA 136/SRT/2018[2014-15]Status: Disposed3/5/2021AY 2014-15
TARACHAND RAJMOHAN BANTHIA,SURAT vs INCOME TAX OFFICER, WARD -1(2)(5), SURAT
ITA 311/SRT/2017[2014-15]Status: Disposed3/5/2021AY 2014-15
RADHEY KRISHNA TERENE PVT. LTD.,SURAT vs THE DY. CIT., CIRCLE-2(1)(1), SURAT
ITA 310/SRT/2017[2014-15]Status: Disposed3/5/2021AY 2014-15
M/S.SPARDHA PRINTS PVT.LTD.,SURAT vs ITO WARD 2(1)(3), SURAT
ITA 308/SRT/2017[2010-11]Status: Disposed3/5/2021AY 2010-11
M/S.SPARDHA PRINTS PVT.LTD.,SURAT vs ITO WARD 2(1)(3), SURAT
ITA 307/SRT/2017[2009-10]Status: Disposed3/5/2021AY 2009-10
M/S.VIVEK PRINTS PVT.LTD,SURAT vs INCOME TAX OFFICER WARD 2(1)(4), SURAT
ITA 306/SRT/2017[2009-10]Status: Disposed3/5/2021AY 2009-10
THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs GHELANI BUILDERS, SURAT
ITA 156/SRT/2017[2014-15]Status: Disposed3/5/2021AY 2014-15
SHRI NAVINKUMAR SHARMA,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE, BHARUCH
ITA 685/AHD/2017[2012-13]Status: Disposed29/4/2021AY 2012-13
SHRI NAVINKUMAR SHARMA,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE, BHARUCH
ITA 684/AHD/2017[2010-11]Status: Disposed29/4/2021AY 2010-11
ACIT, VAPI CIRCLE, VAPI, VAPI vs M/S HERITAGE INDUSTRIES SERVICES, VAPI
ITA 400/SRT/2017[2013-14]Status: Disposed29/4/2021AY 2013-14
SHRI CHIRAG M LADHA, BARODARA vs I.T.O. WARD-1(1)(1), SURAT
ITA 391/SRT/2017[2013-14]Status: Disposed29/4/2021AY 2013-14
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT vs M/S. J.K. PAPER LTD., SURAT
ITA 365/SRT/2017[2014-15]Status: Disposed29/4/2021AY 2014-15
LATE KANUBEN DHULABHAI PATEL, LH. SHRI SURESHBHAI D. PATEL,SURAT vs ITO, WARD-2(2)(2), SURAT
ITA 567/SRT/2019[2012-13]Status: Disposed28/4/2021AY 2012-13
SURESH DHULABHAI PATEL,SURAT vs ITO, WARD-2(2)(4), SURAT
ITA 566/SRT/2019[2012-13]Status: Disposed28/4/2021AY 2012-13
SHRI RAMESHBHAI JERAMBHAI PACHANI,SURAT vs THE DY.CIT.,CENTRAL CIRCLE-2, SURAT
ITA 413/SRT/2019[2008-09]Status: Disposed28/4/2021AY 2008-09
M/S. MANGALDEEP,VALSAD vs ASSISTANT COMMISSIONER OF INCOME TAX, VALSAD CIRCLE, VALSAD
ITA 278/SRT/2018[2014-15]Status: Disposed28/4/2021AY 2014-15
SHRI KIRANBHAI BHIKHABHAI UMRIGAR,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT
ITA 2211/AHD/2016[2011-12]Status: Disposed28/4/2021AY 2011-12
SHARADBHAI POPATBHAI KAKADIA,SURAT vs DCIT, CENTRAL CIRCLE-4, SURAT
ITA 36/SRT/2018[2013-14]Status: Disposed27/4/2021AY 2013-14
