← All Benches
ITAT Surat Bench
5,224 judgments
THE DCIT, CIRCLE-2(1)(2), SURAT vs M/S. SALASAR YARN PVT. LTD., SURAT
ITA 632/AHD/2017[2012-13]Status: Disposed10/5/2021AY 2012-13
VENKETSHWARA TEX -O-FAB, PVT.LTD.,SURAT vs INCOME TAX OFFICER, WARD-2(1)(4), SURAT
ITA 376/SRT/2017[2004-05]Status: Disposed10/5/2021AY 2004-05
KIRTIKUMAR SHAH,SURAT vs INCOME TAX OFFICER, WARD-3(3), SURAT
ITA 375/SRT/2017[2011-12]Status: Disposed10/5/2021AY 2011-12
KARIM ALLAUDDIN AMLANI,VAPI vs THE INCOME TAX OFFICER, WARD-3, VAPI
ITA 2177/AHD/2016[2010-11]Status: Disposed10/5/2021AY 2010-11
SHRI LABHUBHAI SAVJIBHAI KASODARIA,SURAT vs THE DY.CIT.,CIRCLE-9, SURAT
ITA 749/AHD/2013[2007-08]Status: Disposed10/5/2021AY 2007-08
M/S MAHENDRA BROTHERS EXPORTS PVT. LTD.,SURAT vs THE JCIT(TDS), SURAT
ITA 593/SRT/2018[2010-11]Status: Disposed6/5/2021AY 2010-11
M/S MAHENDRA BROTHERS EXPORTS PVT. LTD.,SURAT vs THE JCIT (TDS), SURAT
ITA 592/SRT/2018[2009-10]Status: Disposed6/5/2021AY 2009-10
M/S MAHENDRA BROTHERS EXPORTS PVT. LTD.,SURAT vs THE JCIT(TDS), SURAT
ITA 591/SRT/2018[2008-09]Status: Disposed6/5/2021AY 2008-09
INCOME TAX OFFICER, WARD -3(2)(2), SURAT vs SHRI PRAVINBHAI RATILAL PATEL, SURAT
ITA 277/SRT/2017[2013-14]Status: Disposed6/5/2021AY 2013-14
MAHENDRA BROTHERS EXPORTS PVT. LTD.,MUMBAI vs THE INCOME TAX OFFICER, TDS, VALSAD
ITA 1156/AHD/2015[2009-10]Status: Disposed6/5/2021AY 2009-10
MAHENDRA BROTHERS EXPORTS PVT. LTD.,MUMBAI vs THE INCOME TAX OFFICER, TDS, VALSAD
ITA 1155/AHD/2015[2008-09]Status: Disposed6/5/2021AY 2008-09
VISHAL AGENCIES,VAPI vs DCIT, CPC, TDS, GHAZIABAD
ITA 509/SRT/2019[2017-18]Status: Disposed5/5/2021AY 2017-18
VISHAL AGENCIES,VAPI vs DCIT, CPC, TDS, GHAZIABAD
ITA 508/SRT/2019[2016-17]Status: Disposed5/5/2021AY 2016-17
VISHAL AGENCIES,VAPI vs DCIT, CPC, TDS, GHAZIABAD
ITA 507/SRT/2019[2015-16]Status: Disposed5/5/2021AY 2015-16
MANUBHAI DAHYABHAI PATEL,NA
ITA 546/SRT/2019[2009-10]Status: Disposed4/5/2021AY 2009-10
SHRI PRADEEP KEJRIWAL,SURAT vs INCOME TAX OFFICER, WARD -1(1)(4), SURAT
ITA 464/SRT/2018[2012-13]Status: Disposed4/5/2021AY 2012-13
SHREE JAGDAMBA DYEING AND PRINTING MILLS PVT. LTD.,SURAT vs ITO, WARD -2(1)(2), SURAT
ITA 320/SRT/2017[2014-15]Status: Disposed4/5/2021AY 2014-15
M/S. PLUSSTAR ENGINEERING PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD -2(1)(3), SURAT
ITA 316/SRT/2017[2014-15]Status: Disposed4/5/2021AY 2014-15
GAYATRI PARIVAR RACHNATMAK TRUST DEVALA,TAPI vs THE CIT ( EXEMPTION), AHMEDABAD
ITA 2231/AHD/2015[-]Status: Disposed4/5/2021
ASHWINBHAI RAGHAVBHAI BHADANAI,SURAT vs ACIT, IT(OSD), WARD-2(1)(3), SURAT
ITA 770/SRT/2018[2015-16]Status: Disposed3/5/2021AY 2015-16
