← All Benches

ITAT Surat Bench

5,224 judgments

SHRI DIPAKKUMAR M. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(1), SURAT

ITA 5/SRT/2018[2014-15]Status: Disposed21/5/2021AY 2014-15

M/S. KAY TEE LON IMPEX PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD-1(1)(3), SURAT

ITA 58/SRT/2018[2007-08]Status: Disposed20/5/2021AY 2007-08

SHRI RAJESH K. THARWANI L/H OF KHEMCHAND K. THARWANI,NA

ITA 54/SRT/2018[2013-14]Status: Disposed20/5/2021AY 2013-14

SANSKRUTI MEGA STRUCTURE PVT. LIMITED,SURAT vs DCIT, CENTRAL CIRCLE-2(1)(2), SURAT

ITA 28/SRT/2018[2014-15]Status: Disposed19/5/2021AY 2014-15

SHRI BHARATKUMAR T. PATEL,SURAT vs THE ITO, WARD-3(3)(1), SURAT

ITA 266/SRT/2017[2011-12]Status: Disposed19/5/2021AY 2011-12

BILAKHIA HOLDING P LTD,VAPI vs THE ACIT,VAPI CIRCLE, VAPI

ITA 182/SRT/2017[2010-11]Status: Disposed19/5/2021AY 2010-11

BILAKHIA HOLDING P LTD,VAPI vs THE ACIT,VAPI CIRCLE, VAPI

ITA 181/SRT/2017[2009-10]Status: Disposed19/5/2021AY 2009-10

SHRI NANUBHAI G. AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(3), SURAT

ITA 2289/AHD/2016[2012-13]Status: Disposed19/5/2021AY 2012-13

AMRATBHAI D. RAYKA,SURAT vs INCOME TAX OFFICER, WARD-1, NAVSARI

ITA 27/SRT/2018[2013-14]Status: Disposed18/5/2021AY 2013-14

SHRI SUNNY CHADRAKANT FUDHANAWALA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(3)(4), SURAT

ITA 1337/AHD/2017[2012-13]Status: Disposed18/5/2021AY 2012-13

SHREE RAGUKUL TAX PRINTS PVT.LTD.,SURAT vs ASSTT. COMMISSIONER OF INCOME TAX,CIRCLE.4, SURAT

ITA 835/AHD/2016[2011-12]Status: Disposed18/5/2021AY 2011-12

JIVRAJBHAI SHAMJIBHAI VAGHANI,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)(2), SURAT

ITA 2348/AHD/2016[2012-13]Status: Disposed18/5/2021AY 2012-13

SHIVA INDUSTRIAL SECURITY AGENCY GUJARAT PVT. LTD.,SURAT vs THE ACIT, CIRCLE-4, SURAT

ITA 1111/AHD/2016[2010-11]Status: Disposed18/5/2021AY 2010-11

SMT. BHARTIBEN SURESHCHANDRA PATEL,VALSAD vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), SURAT

ITA 23/SRT/2017[2012-13]Status: Disposed13/5/2021AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(1), SURAT vs M/S. LEMON TECHNOMIST PVT. LTD., SURAT

ITA 117/SRT/2017[2014-15]Status: Disposed13/5/2021AY 2014-15

M/S. D.KHUSHALBHAI JEWELLERS,SURAT vs ASSTT. COMMISSIONER OF INCOME TAX, SURAT

ITA 822/AHD/2015[2010-11]Status: Disposed13/5/2021AY 2010-11

THE ITO, WARD-7(3), SURAT vs SHRI RAJKUMAR GOYAL, SURAT

ITA 1487/AHD/2012[2005-06]Status: Disposed13/5/2021AY 2005-06

M/S. BARDOLI VIBHAG GRAM VIKAS CO.-OP.CREDIT SOCIETY LTD.,SURAT vs THE PR.. COMMISSIONER OF INCOME TAX, -2, SURAT

ITA 283/SRT/2019[2014-15]Status: Disposed11/5/2021AY 2014-15

RAHIL AJAY MEHTA,SURAT vs INCOME TAX OFFICER, WARD-2(2)(4), SURAT

ITA 560/SRT/2018[2013-14]Status: Disposed11/5/2021AY 2013-14

PARVATI JOGIBHAI TANDEL,NANI DAMAN vs ITO, DAMAN WARD, DAMAN

ITA 47/SRT/2020[2009-10]Status: Disposed10/5/2021AY 2009-10