← All Benches
ITAT Surat Bench
5,224 judgments
SHIVAM ENTERPRISE,ALTHAN vs PR. CIT-2, SURAT
ITA 108/SRT/2020[2015-16]Status: Disposed27/5/2021AY 2015-16
SHYAM CORPORATION,SURAT vs PR. CIT-2, SURAT
ITA 107/SRT/2020[2015-16]Status: Disposed27/5/2021AY 2015-16
M/S NILKANTH STONE INDUSTRIES, VALSAD vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD
ITA 386/SRT/2018[2014-15]Status: Disposed27/5/2021AY 2014-15
THE DY. CIT, CIRCLE-1(1)(1), SURAT vs ELLSONS DEVELOPERS PVT. LTD., SURAT
ITA 1485/AHD/2017[2012-13]Status: Disposed27/5/2021AY 2012-13
BHANUBEN KANUBHAI SANGHANI,SURAT vs ITO, WARD-3(2)(1), SURAT
ITA 184/SRT/2020[2012-13]Status: Disposed25/5/2021AY 2012-13
SHRI SANJIT JITENDRANATH BISWAS,VALSAD vs THE ITO, WARD-8, VAPI
ITA 87/SRT/2018[2013-14]Status: Disposed25/5/2021AY 2013-14
ANIL DILIPSINH SOLANKI,SURAT vs INCOME TAX OFFICER, WARD -3(1)(1), SURAT
ITA 81/SRT/2018[2013-14]Status: Disposed25/5/2021AY 2013-14
MONIKA J. DANGE,SURAT vs INCOME TAX OFFICER, WARD- 1(2)(3), SURAT
ITA 112/SRT/2018[2008-09]Status: Disposed25/5/2021AY 2008-09
M/S.JANAK COTTON CO,BARODA vs INCOME TAX OFFICER, WARD-1(2), BHARUCH
ITA 926/AHD/2016[1997-98]Status: Disposed25/5/2021AY 1997-98
M/S.JANAK COTTON CO,BARODA vs INCOME TAX OFFICER, WARD-1(2), BHARUCH
ITA 925/AHD/2016[1997-98]Status: Disposed25/5/2021AY 1997-98
TRIVIDH CORPORATION,SURAT vs PR. CIT-2, SURAT
ITA 86/SRT/2020[2015-16]Status: Disposed24/5/2021AY 2015-16
JAGDISH MANILAL PATEL,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT
ITA 80/SRT/2018[F.Y. 2013-14 ]Status: Disposed24/5/2021
SHRI JAIPRKASH K.ASWANI,SURAT vs THE ACIT, CIRCLE-1(2), SURAT
ITA 77/SRT/2018[2013-14]Status: Disposed24/5/2021AY 2013-14
SILVERLINE TECHNOSPIN LIMITED,NA
ITA 76/SRT/2018[2014-15]Status: Disposed24/5/2021AY 2014-15
SHRI RAMJI V. JOYSHAR,VALSAD vs THE PR. CIT, VALSAD,
ITA 946/AHD/2017[2012-13]Status: Disposed24/5/2021AY 2012-13
ANKURBHAI ASHOKBHAI DESAIQ,VALSAD vs ITO, WARD-1, VALSAD
ITA 7/SRT/2020[2014-15]Status: Disposed21/5/2021AY 2014-15
BHARTIBEN NAGINBHAI PATEL,SURAT vs PR. COMMISSIONER OF INCOME TAX-3, SURAT
ITA 345/SRT/2019[2013-14]Status: Disposed21/5/2021AY 2013-14
SHRI. RAJESHBHAI RAMANBHAI PATEL,SURAT vs ITO, WARD-2(2)(4), SURAT
ITA 210/SRT/2019[2014-15]Status: Disposed21/5/2021AY 2014-15
SHRI. RAMANBHAI RANCHHODBHAI PATEL,SURAT vs ITO, WARD-2(2)(4), SURAT
ITA 209/SRT/2019[2014-15]Status: Disposed21/5/2021AY 2014-15
THE DIAMOND JUBILEE CO-OP. BANK LTD.,(UNDER LIQUIDATION),SURAT vs DCIT CIRCLE 1(3), SURAT
ITA 147/SRT/2019[2014-15]Status: Disposed21/5/2021AY 2014-15