← All Benches
ITAT Surat Bench
5,224 judgments
CHANCHAL BHARAT AGRAWAL,VALSAD vs INCOME TAX OFFICER, WARD-1, VALSAD
ITA 399/SRT/2019[2009-10]Status: Disposed4/6/2021AY 2009-10
M/S RAJESH FILAMENT PVT. LTD.,SURAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT
ITA 405/SRT/2018[2012-13]Status: Disposed4/6/2021AY 2012-13
SHRI MANISH RATANCHAND PARAM,SURAT vs INCOME TAX OFFICER, WARD -2(2)(3), SURAT
ITA 358/SRT/2017[2007-08]Status: Disposed4/6/2021AY 2007-08
SHRI HIREN KUMAR DINESH KUMAR SHAH,SURAT vs INCOME TAX OFFICER, WARD 2(2)(2), SURAT
ITA 355/SRT/2017[2007-08]Status: Disposed4/6/2021AY 2007-08
SHRI PRAKASHBHAI PRAHLADBHAI GAMI,SURAT vs THE INCOME TAX OFFICER, WARD-2(3), SURAT
ITA 3129/AHD/2016[2013-14]Status: Disposed4/6/2021AY 2013-14
JALAJ CREATION PVT. LTD,SURAT vs PINCIPAL CIT-1, SURAT
ITA 166/SRT/2020[2010-11]Status: Disposed3/6/2021AY 2010-11
SHRI VINAY P.MAHESHWARI,VAPI vs THE ACIT.CIRCLE-VAPI, VAPI
ITA 172/SRT/2018[2013-14]Status: Disposed3/6/2021AY 2013-14
NEERAJ PREMNARAYAN MAHESHWARI,VAPI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE VAPI, VAPI
ITA 171/SRT/2018[2013-14]Status: Disposed3/6/2021AY 2013-14
THE ITO, WARD-9(3), SURAT vs SHRI NARENDRA PREMJIBHAI PATEL, SURAT
ITA 1161/AHD/2012[2006-07]Status: Disposed3/6/2021AY 2006-07
THE ITO, WARD-9(3), SURAT vs SHRI NARENDRA PREMJIBHAI PATEL, SURAT
ITA 1160/AHD/2012[2005-06]Status: Disposed3/6/2021AY 2005-06
THE ITO, WARD-9(3), SURAT vs SHRI NARENDRA PREMJIBHAI PATEL, SURAT
ITA 1159/AHD/2012[2004-05]Status: Disposed3/6/2021AY 2004-05
SAHIL TOTAL INFRATECH PVT.LTD.,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1)(2), SURAT
ITA 75/SRT/2017[2011-12]Status: Disposed2/6/2021AY 2011-12
M/S. SHREE DARSHAN CORPORATION,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3(1)(1), SURAT
ITA 157/SRT/2018[2006-07]Status: Disposed1/6/2021AY 2006-07
M/S. SHREE DARSHAN CORPORATION,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3(1)(1), SURAT
ITA 156/SRT/2018[2006-07]Status: Disposed1/6/2021AY 2006-07
M/S. SHREE DARSHAN CORPORATION,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3(1)(1), SURAT
ITA 155/SRT/2018[2006-07]Status: Disposed1/6/2021AY 2006-07
KANUBHAI VANMALIBHAI PATEL(HUF),SURAT vs INCOME TAX OFFICER WARD 3(3)(5), SURAT
ITA 132/SRT/2018[2013-14]Status: Disposed31/5/2021AY 2013-14
SMT.HEENA SNEHAL SHAH,VADODRA vs INCOME TAX OFFICER WARD 1(3)(7), SURAT
ITA 123/SRT/2018[2010-11]Status: Disposed31/5/2021AY 2010-11
AALIDHARA TEXTOOL ENGINEERS PVT. LTD,SURAT vs PCIT-1, SURAT
ITA 94/SRT/2020[2014-15]Status: Disposed28/5/2021AY 2014-15
M/S.ACE RESORTS & INFRASTRUCTURE P LTD.,SURAT vs INCOME TAX OFFICER WARD -1(1)(1), SURAT
ITA 119/SRT/2018[2013-14]Status: Disposed28/5/2021AY 2013-14
THE ITO, WARD-1(1)(4), SURAT vs M/S. MEGA COLLECTION PVT. LTD., SURAT
ITA 1490/AHD/2017[2012-13]Status: Disposed28/5/2021AY 2012-13
