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ITAT Surat Bench

5,224 judgments

BHANUMATIBEN DHANSUKHLAL GHEEWALA,SURAT vs INCOME TAX OFFICER, WARD 1(1)(1), SURAT

ITA 447/SRT/2018[2014-15]Status: Disposed22/6/2021AY 2014-15

M/S. BAYER VAPI PRIVATE LIMITED (FORMERLY KNOWN AS BILAG INDUSTRIES PVT.LTD.),VAPI vs DEPUTY COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI

ITA 219/SRT/2018[2012-03]Status: Disposed22/6/2021AY 2012-03

HAMILTON HOUSEWARES PVT.LTD.,SILVASA vs THE DCIT.,VAPI CIRCLE, VAPI

ITA 380/SRT/2017[2013-14]Status: Disposed22/6/2021AY 2013-14

HAMILTON HOUSEWARES PVT.LTD.,SILVASA vs THE ACIT.,VAPI CIRCLE, VAPI

ITA 353/SRT/2017[2011-12]Status: Disposed22/6/2021AY 2011-12

SHRI RAMESHKUMAR M.GAJERA,SURAT vs INCOME TAX OFFICER WARD 3(1)(5), SURAT

ITA 167/SRT/2017[2013-14]Status: Disposed22/6/2021AY 2013-14

THE ASSTT. COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI vs M/S. WESTERN INDIA COSTRUCTION, DAMAN

ITA 3509/AHD/2016[2011-12]Status: Disposed22/6/2021AY 2011-12

MUKESHBHAI RAMUBHAI AHIR,SURAT vs ITO,WARD-1(3) (3), SURAT

ITA 1652/AHD/2017[2012-13]Status: Disposed21/6/2021AY 2012-13

SHRI VIRENDRA NATWARLAL JARIWALA,SURAT vs THE DY. CIT, CIRCLE-1(3), SURAT

ITA 1584/AHD/2017[2013-14]Status: Disposed21/6/2021AY 2013-14

INCOME TAX OFFICER, WARD-1(2)(2), SURAT vs SHRI GOVINDBHAI SAVJIBHAI PATEL, SURAT

ITA 378/SRT/2019[2008-09]Status: Disposed18/6/2021AY 2008-09

AJITSINGH MADANSINGH CHAUHAN,NA

ITA 281/SRT/2018[2009-10]Status: Disposed18/6/2021AY 2009-10

ODHAVKRUPA CONSTRUCTION,VALSAD vs INCOME TAX OFFICER, WARD-3, VALSAD

ITA 279/SRT/2018[2013-14]Status: Disposed18/6/2021AY 2013-14

BHARATBHAI JAYNTIBHAI PATEL,SURAT vs ITO,WARD 1(3) (6), SURAT

ITA 1618/AHD/2017[2012-13]Status: Disposed18/6/2021AY 2012-13

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT vs M/S. GARDEN SILK MILLS LTD., SURAT

ITA 1209/AHD/2017[2012-13]Status: Disposed18/6/2021AY 2012-13

SHRI NARESHBHAI VALLABHBHAI THUMMAR,SURAT vs THE INCOME TAX OFFICER, WARD-2(3), BHARUCH

ITA 1136/AHD/2017[2012-13]Status: Disposed18/6/2021AY 2012-13

SHRI JIGNESHBHAI H.PATEL,BHARUCH vs THE INCOME TAX OFFICER, WARD-3, BHARUCH

ITA 1984/AHD/2014[2007-08]Status: Disposed18/6/2021AY 2007-08

THE ITO, WARD-1, NA

ITA 1003/AHD/2011[2007-08]Status: Disposed14/6/2021AY 2007-08

SHILPA POLYPACK PVT. LTD.,SURAT vs THE ITO, WARD-2(1)(2)., SURAT

ITA 1566/AHD/2017[2012-13]Status: Disposed9/6/2021AY 2012-13

RUDRA DEVELOPERS,VALSAD vs PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD

ITA 395/SRT/2018[2014-15]Status: Disposed7/6/2021AY 2014-15

SOMA TECH PVT. LTD.,SURAT vs PR. CIT-2, SURAT

ITA 344/SRT/2018[2013-14]Status: Disposed7/6/2021AY 2013-14

MOHIT DHANJIBHAI PATEL,SURAT vs INCOME TAX OFFICER WAR 3(2)(5), SURAT

ITA 181/SRT/2018[2013-14]Status: Disposed7/6/2021AY 2013-14