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ITAT Surat Bench

5,224 judgments

M/S. SATYAM SAI BUILDERS PVT. LTD.,MUMBAI vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT

ITA 575/SRT/2018[2011-12]Status: Disposed5/7/2021AY 2011-12

JAGDISH LALLUBHAI SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(7), SURAT

ITA 503/SRT/2018[1014-15]Status: Disposed5/7/2021AY 1014-15

M/S.ASHUTOSH PHARMACY,SURAT vs INCOME TAX OFFICER WARD-1(2)(1), SURAT

ITA 296/SRT/2017[2013-14]Status: Disposed5/7/2021AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT vs M/S ARAV DIAMOND, SURAT

ITA 286/SRT/2017[2013-14]Status: Disposed5/7/2021AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs SHRI VASUDEV D. GOPLANI, SURAT

ITA 154/SRT/2017[2012-13]Status: Disposed5/7/2021AY 2012-13

THE ACIT, VAPI CIRCLE, VAPI vs M/S. N.R. AGARWAL INDUSTRIES LTD., VAPI

ITA 1526/AHD/2016[2011-12]Status: Disposed5/7/2021AY 2011-12

N.R. AGARWAL INDUSTRIES LTD.,VAPI vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-3, SURAT

ITA 1302/AHD/2016[2011-12]Status: Disposed5/7/2021AY 2011-12

SHRI MEHUL YASHWANTRAI MEHTA,SURAT vs INCOME TAX OFFICER, WARD-2, SURAT

ITA 570/SRT/2018[2011-12]Status: Disposed2/7/2021AY 2011-12

SHRI MATHUR B SOJITRA,SURAT vs INCOME TAX OFFICER WARD 3(3)(3), SURAT

ITA 568/SRT/2018[2009-10]Status: Disposed2/7/2021AY 2009-10

OM SAI STONE LIMITED.,SURAT. vs INCOME TAX OFFICER, WARD-2(1)(4), SURAT

ITA 563/SRT/2018[2014-15]Status: Disposed2/7/2021AY 2014-15

M/S R. K. SHAH PROJECT PRIVATE LIMITED,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(1), SURAT

ITA 533/SRT/2018[2014-15]Status: Disposed2/7/2021AY 2014-15

SHYAM CORPORATION,SURAT vs THE DY. CIT, CIRCLE-2(3), SURAT

ITA 530/SRT/2018[2014-15]Status: Disposed2/7/2021AY 2014-15

PRAGATI GLASS PVT. LTD.,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BHARUCH

ITA 504/SRT/2018[2013-14]Status: Disposed2/7/2021AY 2013-14

DHARMENDRA B. PATEL,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(3), SURAT

ITA 55/SRT/2018[2013-14]Status: Disposed30/6/2021AY 2013-14

SHREE BALUBHAI CHIMANBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-2(3)(1), SURAT

ITA 139/SRT/2017[2012-13]Status: Disposed30/6/2021AY 2012-13

SHREE JAYANTIBHAI CHIMANBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD -2(3)(2), SURAT

ITA 138/SRT/2017[2012-13]Status: Disposed30/6/2021AY 2012-13

THE ITO, WARD-2(2)(4), SURAT vs M/S. PANKAJ ENKA PVT. LTD., SURAT

ITA 3050/AHD/2016[2012-13]Status: Disposed30/6/2021AY 2012-13

SARNA CHEMICALS PVT.LTD.,VAPI vs THE ACIT, VAPI CIRCLE, VAPI

ITA 328/SRT/2018[2009-10]Status: Disposed23/6/2021AY 2009-10

DR. SWATI MAHESH VINCHURKAR,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BENGALURU

ITA 43/SRT/2021[2017-18]Status: Disposed22/6/2021AY 2017-18

ASHOK SONRAJ JAIN,SURAT vs ITO, WARD-2(3)(7), SURAT

ITA 444/SRT/2019[2008-09]Status: Disposed22/6/2021AY 2008-09