← All Benches
ITAT Surat Bench
5,224 judgments
BROACH TEXTILE MILLS LTD.,BHARUCH vs THE DY.CIT., BHARUCH CIRCLE, BHARUCH
ITA 2714/AHD/2014[1998-99]Status: Disposed12/7/2021AY 1998-99
TAYAB YUNUS BARUDGAR,VALSAD vs THE INCOME TAX OFFICER, VAPI WARD-3, VAPI
ITA 302/SRT/2018[2010-11]Status: Disposed9/7/2021AY 2010-11
SHREE JOSHI EDUCATION TRUST,BARDOLI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 154/SRT/2018[--]Status: Disposed9/7/2021
M/S. PRIME CO-OPERATIVE BANK LTD.,SURAT vs THE ACIT, CIRCLE-2, SURAT
ITA 670/SRT/2018[2014-15]Status: Disposed8/7/2021AY 2014-15
AAYUSH HOSPITAL,VAPI vs THE INCOME TAX OFFICER, WARD-1, VAPI
ITA 653/SRT/2018[2011-12]Status: Disposed8/7/2021AY 2011-12
SHRI HARESHBHAI L. RUKADIA,SURAT vs THE INOCOME TAX OFFICER, WARD-3(3)(3), SURAT
ITA 642/SRT/2018[2014-15]Status: Disposed8/7/2021AY 2014-15
BABUBHAI ARJANBHAI KANANI (HUF),SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(3), SURAT
ITA 280/SRT/2018[2013-14]Status: Disposed8/7/2021AY 2013-14
SHRI RAMNLAL MANOHARDAS PATEL,SURAT vs ITO, WARD-2(3)(5), SURAT
ITA 714/SRT/2018[2008-09]Status: Disposed7/7/2021AY 2008-09
THE ACIT, CIRCLE-1(2), SURAT vs M/S. PRIME CO-OPERATIVE BANK LTD., SURAT
ITA 710/SRT/2018[2014-15]Status: Disposed7/7/2021AY 2014-15
ASHWIN BHIKHUBHAI TANDEL,NA
ITA 707/SRT/2018[2012-13]Status: Disposed7/7/2021AY 2012-13
M/S CHOUDHARY ENTERPRISES,SURAT vs ACIT, CIRCLE-1, BHARUCH
ITA 686/SRT/2018[2015-16]Status: Disposed6/7/2021AY 2015-16
SHRI MUKESHBHAI MANJIBHAI PATEL,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 609/SRT/2018[2013-14]Status: Disposed6/7/2021AY 2013-14
MANSUKHBHAI JADAVBHAI SAKARIYA,SURAT vs THE ITO, WARD-3(2)(5), SURAT
ITA 606/SRT/2018[2010-11]Status: Disposed6/7/2021AY 2010-11
JAGDISHBHAI LABHUBHAI GADHIYA,SURAT vs THE DCIT, CIRCLE-1(3), SURAT
ITA 588/SRT/2018[2014-15]Status: Disposed6/7/2021AY 2014-15
M/S. ASHOK FINSTOCK PVT. LTD.,SURAT vs INCOME TAX OFFICERE WARD- 1(1)(1), SURAT
ITA 582/SRT/2018[2009-10]Status: Disposed6/7/2021AY 2009-10
PARULBEN JAYKANTBHAI SHAH,VADODARA vs INCOME TAX OFFICER, WARD-1(3)(8), SURAT
ITA 537/SRT/2018[2009-10]Status: Disposed6/7/2021AY 2009-10
KESHRI EXPORTS,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 866/AHD/2017[2007-08]Status: Disposed6/7/2021AY 2007-08
SOUTHERN GUJARAT CHAMBER TRADE & INDUSTRY DEVELOPMENT CENTRE,SURAT vs INCOME TAX OFFICER, SURAT
ITA 910/AHD/2016[2011-12]Status: Disposed6/7/2021AY 2011-12
DINESHCHANDRA MOHANBHAI SAVANI,SURAT vs INCOME TAX OFFICER WARD 1(3)(6), SURAT
ITA 584/SRT/2018[2012-13]Status: Disposed5/7/2021AY 2012-13
SMT.DEVIKABEN HASMUKHBHAI SAVANI,SURAT vs INCOME TAX OFFICER WARD 1 (3)(6), SURAT
ITA 583/SRT/2018[2012-13]Status: Disposed5/7/2021AY 2012-13
