← All Benches
ITAT Surat Bench
5,224 judgments
THE ACIT, CIRCLE-1(2), SURAT vs M/S. PRAMUKH INTERNATIONAL, SURAT
ITA 603/SRT/2018[2010-11]Status: Disposed29/7/2021AY 2010-11
THE ACIT, CIRCLE-1(2), SURAT vs M/S. PRAMUKH INTERNATIONAL, SURAT
ITA 602/SRT/2018[2009-10]Status: Disposed29/7/2021AY 2009-10
PAL GRAM HINDU SARVAJANIK TRUST,SURAT vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT
ITA 536/SRT/2018[2011-12 ]Status: Disposed29/7/2021
SHRI ANURAGRAIJI VALLABHRAIJI GOSWAMI,SURAT vs THE INCOME TAX OFFICER, WARD-2(2)(1), SURAT
ITA 1210/AHD/2017[2006-07]Status: Disposed29/7/2021AY 2006-07
THE ITO, WARD-2(3), SURAT vs SHRI GULAMBHAI ALIBHAI PATEL, SURAT
ITA 2856/AHD/2014[2011-12]Status: Disposed28/7/2021AY 2011-12
ANJANI INFRA,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
ITA 478/SRT/2018[2013-14]Status: Disposed26/7/2021AY 2013-14
SHRI NATWARBHAI D. PATEL,VADODARA vs INCOME TAX OFFICER,WARD-5, BHARUCH
ITA 413/AHD/2018[2007-08]Status: Disposed26/7/2021AY 2007-08
M/S SHIV NETWORK,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(3), SURAT
ITA 4/SRT/2018[2006-07]Status: Disposed26/7/2021AY 2006-07
RAGHAV MADHAV FILAMENTS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(1), SURAT
ITA 506/AHD/2017[2012-13]Status: Disposed26/7/2021AY 2012-13
SHRI ARVINDBHAI LALLUBHAI LAKHANKIYA,SURAT vs THE DCIT, CIRCLE-3(3), SURAT
ITA 386/SRT/2017[2013-14]Status: Disposed26/7/2021AY 2013-14
SHRI SAIBABA PARIVAR TRUST,NA
ITA 271/SRT/2017[2013-14]Status: Disposed26/7/2021AY 2013-14
KANERIYA SAND AND AGGREGATES PVT.LTD,SURAT vs DY.CIT, VALSAD
ITA 186/SRT/2017[2012-13]Status: Disposed26/7/2021AY 2012-13
THE ACIT, VALSAD CIRCLE, VALSAD vs M/S. SAVITA CONSTRUCTION PVT. LTD., VALSAD
ITA 3495/AHD/2015[2009-10]Status: Disposed26/7/2021AY 2009-10
JASHAVANTI SYNTHETICS PVT. LTD,SURAT vs INCOME TAX OFFICER, WARD-1(1)(3), SURAT
ITA 12/SRT/2019[2011-12]Status: Disposed23/7/2021AY 2011-12
M/S. VACHANAMRUT RESIDENCY,BHARUCH vs INCOME TAX OFFICER, WARD - 1(1), BHARUCH
ITA 79/SRT/2018[2011-12]Status: Disposed23/7/2021AY 2011-12
MAYUR MATHURDAS PATEL,SURAT vs ITO WARD 1(3)(7), SURAT
ITA 698/SRT/2018[2014-15]Status: Disposed23/7/2021AY 2014-15
SHRI VIJAYSING P. SOLANKI,SURAT vs THE DY. COMM. OF INCOME TAX, CIRCLE -3(1), SURAT
ITA 697/SRT/2018[2014-15]Status: Disposed23/7/2021AY 2014-15
M/S. BHAVNA GEMS,SURAT vs DCIT,CIRCLE-3(2), SURAT
ITA 735/SRT/2018[2014-15]Status: Disposed12/7/2021AY 2014-15
BHARATBHAI BALUBHAI GHELANI,SURAT vs DCIT,CIRCLE1(3), SURAT
ITA 704/SRT/2018[2013-14]Status: Disposed12/7/2021AY 2013-14
SHRI PRAKASHBHAI PRAHLADBHAI GAMI,SURAT vs INCOME TAX OFFICER, WARD-2(3)(3), SURAT
ITA 15/SRT/2018[2012-13]Status: Disposed12/7/2021AY 2012-13