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M/S. GULMOHAR EMBROIDERIES PVT.LTD.,,SURAT vs THE INCOME TAX OFFICER,WARD-1(3),, SURAT | BharatTax
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M/S. GULMOHAR EMBROIDERIES PVT.LTD.,,SURAT vs. THE INCOME TAX OFFICER,WARD-1(3),, SURAT
M/S. GULMOHAR EMBROIDERIES PVT.LTD.,,SURAT vs. THE INCOME TAX OFFICER,WARD-1(3),, SURAT
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ITA 472/SRT/2018
Status: Disposed
ITAT Surat
15 April 2021
AY 2013-14
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