← All Benches
ITAT Surat Bench
5,213 judgments
M/S EXOTIC JEWELS,SURAT vs ITO, WARD 2(3)(7), SURAT
ITA 391/SRT/2025[2008-09]Status: Disposed17/7/2026AY 2008-09
DILIPKUMAR HARILAL TANIYA,SURAT vs INCOME TAX OFFICER WARD 2(3)(6), SURAT, INCOME TAX OFFICE, SURAT
ITA 316/SRT/2026[2020-2021]Status: Disposed16/7/2026AY 2020-2021
DILIPKUMAR HARILAL TANIYA,SURAT vs INCOME TAX OFFICER WARD 2(3)(6), SURAT, INCOME TAX OFFICE, SURAT
ITA 300/SRT/2026[2021-2022]Status: Disposed16/7/2026AY 2021-2022
BHARAT NARHARIPRASAD PANDYA,BHARUCH vs INCOME TAX OFFICE WARD 1(1), BHARUCH, BHARUCH
ITA 295/SRT/2026[2021-2022]Status: Disposed16/7/2026AY 2021-2022
BHARAT NARHARIPRASAD PANDYA,BHARUCH vs INCOME TAX OFFICE WARD 1(1), BHARUCH, BHARUCH
ITA 294/SRT/2026[2020-2021]Status: Disposed16/7/2026AY 2020-2021
MANUBEN NATVARBHAI BHALIYA,SURAT vs ITO, WARD-2(2)(1), SURAT
ITA 1409/SRT/2025[2015-16]Status: Disposed16/7/2026AY 2015-16
NIKUNJ MANUBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD 2(3)(1), SURAT
ITA 1204/SRT/2025[2015-16]Status: Disposed16/7/2026AY 2015-16
HEETALBHAI JAISUKHBHAI KANTAWALA,SURAT vs DCIT, CENTRAL CIRCLE-2(3), SURAT
ITA 1071/SRT/2025[2014-15]Status: Disposed16/7/2026AY 2014-15
HEETALBHAI JAISUKHBHAI KANTAWALA,SURAT vs DCIT, CENTRAL CIRCLE-2(3), SURAT
ITA 1070/SRT/2025[2013-14]Status: Disposed16/7/2026AY 2013-14
SHRI PASHUPATI MAHADEV TATHA VEER HANUMANJI MANDIR,SURAT vs CIT (EXEMPTION), AHMEDABAD
ITA 91/SRT/2026[NA]Status: Disposed15/7/2026
KRAFTO CHARITABLE FOUNDATION,SILVASSA vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 900/SRT/2026[NON-N]Status: Disposed15/7/2026
SATYAM SOCIAL WELFARE SOCIETY,DAMAN vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 895/SRT/2026[NON-N]Status: Disposed15/7/2026
SATYAM SOCIAL WELFARE SOCIETY,DAMAN AND DIU vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 894/SRT/2026[NON-N]Status: Disposed15/7/2026
CONCEPT FOUNDATION TRUST,SURAT vs CIT (EXEMPTION), AHMEDABAD
ITA 843/SRT/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
CONCEPT FOUNDATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 842/SRT/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
HELPING HAND CHARITABLE TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 835/SRT/2026[NA]Status: Disposed15/7/2026
HELPING HAND CHARITABLE TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 834/SRT/2026[NA]Status: Disposed15/7/2026
JAYESHKUMAR FAKIRBHAI RATHOD,NA vs ARIVS.ITO, WARD 3, NAVSARI, NAVSARI
ITA 596/SRT/2026[2021-22]Status: Disposed15/7/2026AY 2021-22
JAYESHKUMAR FAKIRBHAI RATHOD,NA vs ARIVS.ITO, WARD 3, NAVSARI, NAVSARI
ITA 595/SRT/2026[2020-21]Status: Disposed15/7/2026AY 2020-21
SHRI SAURASHYRA PATIDAR SAMAJ,SURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 590/SRT/2026[NON-N]Status: Disposed15/7/2026
