← All Benches
ITAT Surat Bench
5,213 judgments
SHRI SAURASHYRA PATIDAR SAMAJ,SURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 589/SRT/2026[NON-N]Status: Disposed15/7/2026
SHRI SWAMINARAYAN EDUCATION TRUST,MOTA PONDHA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 583/SRT/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
ABHYUTHTHAN GRAM VIKAS MANDAL,SURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 582/SRT/2026[NON-N]Status: Disposed15/7/2026
ABHYUTHTHAN GRAM VIKAS MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 581/SRT/2026[NON-N]Status: Disposed15/7/2026
SHRI SWAMINARAYAN EDUCATION TRUST,DHARAMPUR vs INCOME TAX OFFICER, WARD EXEMPTION, SURAT, SURAT
ITA 575/SRT/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
VARADJAN SEWA TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 550/SRT/2026[NON-N]Status: Disposed15/7/2026
VARADJAN SEWA TRUST,SURAT vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 549/SRT/2026[NON-N]Status: Disposed15/7/2026
SHREE SAMAST DHIVAR SAMAJ VIKAS TRUST,SURAT vs CIT (EXEMPTION), SURAT
ITA 531/SRT/2026[NA]Status: Disposed15/7/2026
SHREE SAMAST DHIVAR SAMAJ VIKAS TRUST,SURAT vs CIT(EXEMPTION), SURAT
ITA 530/SRT/2026[NA]Status: Disposed15/7/2026
SHREE KEDARESHWASR SHIV SAPATH TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 520/SRT/2026[NA]Status: Disposed15/7/2026
SHREEYAM MOHANLAL P KAPADIA & FAMILY CHARITABLE TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 51/SRT/2026[NA]Status: Disposed15/7/2026
SHREE VIDHYABHARTI,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 495/SRT/2026[NA]Status: Disposed15/7/2026
SHREE VIDHYABHARTI,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 494/SRT/2026[NA]Status: Disposed15/7/2026
SRI SAI SEVA SANSTHAN,VAPI vs CIT(EXEMPTION), AHMEDABAD
ITA 487/SRT/2026[2025-26]Status: Disposed15/7/2026AY 2025-26
SRI SAI SEVA SANSTHAN,VAPI vs CIT(EXEMPTION), AHMEDABAD
ITA 486/SRT/2026[2025-26]Status: Disposed15/7/2026AY 2025-26
NADIAD KHADAYTA SAMAJ,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 485/SRT/2026[2025-26]Status: Disposed15/7/2026AY 2025-26
VICTOR MEMORIAL TRUST,GANDHINAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 428/SRT/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
ROTARY CHARITABLE TRUST,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 427/SRT/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
ROTARY CHARITABLE TRUST,NA vs ARIVS.CIT(EXEMPTION), SURAT
ITA 426/SRT/2026[2026-27]Status: Disposed15/7/2026AY 2026-27
NIRVANA EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 413/SRT/2026[2025-26]Status: Disposed15/7/2026AY 2025-26