← All Benches
ITAT Surat Bench
5,213 judgments
GULAMMOHMAD HUSEN KHANSAHEB,SURAT vs ITO, WARD-2(3)(6), SURAT
ITA 43/SRT/2026[2015-16]Status: Disposed21/7/2026AY 2015-16
DRISHYA POLYFILLS PRIVATE LIMITED,SURAT vs ASSTT./DY. CIT, CIRCLE-1(1)(1), SURAT
ITA 952/SRT/2025[2017-18]Status: Disposed21/7/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VAPI vs GUJARAT POLYSOL CHEMICALS LIMITED, VAPI
ITA 701/SRT/2025[2020-21]Status: Disposed21/7/2026AY 2020-21
PRAVINCHANDRA MAHASUKHLAL VADECHA (HUF),SURAT vs ITO, WARD 1(3)(4), SURAT
ITA 544/SRT/2025[2014-15]Status: Disposed21/7/2026AY 2014-15
MANOHAR SINGH CHORADIYA,SURAT vs ITO, WARD 3(3)(3), SURAT
ITA 470/SRT/2025[2008-09]Status: Disposed21/7/2026AY 2008-09
SURAT DUDH UTPADAK MANDAL,SURAT vs PCIT-1, SURAT
ITA 430/SRT/2025[2020-21]Status: Disposed21/7/2026AY 2020-21
KULDEEP RAJENDRA SINGH,SURAT vs ITO, WARD 1(2)(6), SURAT
ITA 1487/SRT/2025[2017-18]Status: Disposed21/7/2026AY 2017-18
KIRAN BHIMANI,SURAT vs DCIT, CIRCLE-1(3), SURAT
ITA 1425/SRT/2025[2019-20]Status: Disposed21/7/2026AY 2019-20
KIRAN BHIMANI,SURAT vs DCIT, CIRCLE-1(3), SURAT
ITA 1424/SRT/2025[2019-20]Status: Disposed21/7/2026AY 2019-20
SISODARA VIBHAG VIVIDH KARYAKARI SAHAKARI MANDLI LTD.,NA vs ARIVS.ITO, WARD 5, NAVSARI
ITA 1387/SRT/2025[2011-12]Status: Disposed21/7/2026AY 2011-12
VIRDEV INTERMEDIATES PVT LTD,SURAT vs DCIT, CIRCLE-2(1)(1), SURAT
ITA 1340/SRT/2025[2019-20]Status: Disposed21/7/2026AY 2019-20
SHREE MADHAV SMRUTI TRUST,KILLA PARDI vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 899/SRT/2026[NON-N]Status: Disposed17/7/2026
UMIYA SOCIAL TRUST VALSAD,VALSAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 898/SRT/2026[NON-N]Status: Disposed17/7/2026
THE VALSAD SARVAJANIK EDUCATION SOCIETY,VALSAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 896/SRT/2026[NON-N]Status: Disposed17/7/2026
SEVA YAGNA TRUST KADOD,BARDOLI vs CIT (EXEMPTION), AHMEDABAD
ITA 726/SRT/2026[NA]Status: Disposed17/7/2026
HEJMADI DINESH KOTIAN,SURAT vs COMISSIONER OF INCOME TAX (APPEALS), SURAT
ITA 568/SRT/2026[2010-2011]Status: Disposed17/7/2026AY 2010-2011
ASHOKCHANDRA CHANDULAL GHEEWALA,BHARUCH vs ITO WARD 1(1), BHARUCH, BHARUCH,GUJARAT
ITA 434/SRT/2026[2021-22]Status: Disposed17/7/2026AY 2021-22
ASHOKCHANDRA CHANDULAL GHEEWALA,BHARUCH vs ITO WARD 1(1), BHARUCH, BHARUCH,GUJARAT
ITA 433/SRT/2026[2020-2021]Status: Disposed17/7/2026AY 2020-2021
SHREE BARDOLI KSHATRIYA SAMAST PANCH,BARDOLI,SURAT vs CIT(EXEMPTION)AHMEDABAD, SURAT
ITA 313/SRT/2026[2025-2026]Status: Disposed17/7/2026AY 2025-2026
ANVISTAR TRADELINK PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER 1(1)(1), SURAT
ITA 735/SRT/2025[2018-19]Status: Disposed17/7/2026AY 2018-19
