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ITAT Rajkot Bench
3,677 judgments
RAJKOT BRAHAMKSHATRIYA VIDYOTEJAK MANDAL,RAJKOT vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), RAJKOT
ITA 603/RJT/2026[NA]Status: Disposed12/6/2026
MANISH NARENDRABHAI GANDHI,RAJKOT vs ADDL.CIT, RANGE- 1(1),RAJKOT, RAJKOT
ITA 597/RJT/2026[2015-16]Status: Disposed12/6/2026AY 2015-16
MANISH NARENDRABHAI GANDH,RAJKOT vs ADDL.CIT, RANGE- 1(1),RAJKOT, RAJKOT
ITA 596/RJT/2026[2015-2016]Status: Disposed12/6/2026AY 2015-2016
ROGI KALYAN SAMITI RAJULA,RAJULA vs ITO EXEMPTION WD 2 RAJKOT, RAJKOT
ITA 594/RJT/2026[NA]Status: Disposed12/6/2026
ROGI KALYAN SAMITI BAGASARA,BAGASARA vs INCOME TAX OFFICER EXEMPTION, RAJKOT
ITA 593/RJT/2026[NA]Status: Disposed12/6/2026
SHREE SHIV GAUSHALA TRUST,MORVI vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 580/RJT/2026[2026-2027]Status: Disposed12/6/2026AY 2026-2027
SHREE MADAN MOHAN PRABHU YUVAK MANDAL TRUST JETPUR,JETPUR vs CIT(EXEMPTION), AHMEDABAD
ITA 543/RJT/2026[2026-27]Status: Disposed12/6/2026AY 2026-27
SHREE MADAN MOHAN PRABHU YUVAK MANDAL TRUST JETPUR,JETPUR vs CIT(EXEMPTION, AHMEDABAD
ITA 542/RJT/2026[2026-27]Status: Disposed12/6/2026AY 2026-27
KAUSHALYA (VINDHESHWARI) MATAJI CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 488/RJT/2026[2026-27]Status: Disposed12/6/2026AY 2026-27
KAUSHALYA (VINDHESHWARI) MATAJI CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 487/RJT/2026[2026-27]Status: Disposed12/6/2026AY 2026-27
LALITBHAI VALLABHBHAI KOTADIYA,GONDAL vs THE INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT
ITA 429/RJT/2026[2019-20]Status: Disposed12/6/2026AY 2019-20
DINESHKUMAR DEVABHAI CHAVDA,JAFRABAD vs INCOME TAX OFFICER WD 3(1)(4), AMRELI
ITA 342/RJT/2026[2019-20]Status: Disposed12/6/2026AY 2019-20
TODA SEVA SAHKARI MANDALI LTD,TODA vs INCOME TAX OFFICER, WARD AMRELI, AMRELI
ITA 227/RJT/2026[2019-20]Status: Disposed12/6/2026AY 2019-20
CHATRABHUJ NARANDAS VITHLANI,RAJKOT vs INCOME TAX OFFICER WARD 2(1)(2), RAJKOT
ITA 113/RJT/2026[2019-20]Status: Disposed12/6/2026AY 2019-20
SHARAD CHATRABHUJBHAI VITHLANI,RAJKOT vs INCOME TAX OFFICER, WARD 2(1)(2), RAJKOT
ITA 825/RJT/2025[2020-21]Status: Disposed12/6/2026AY 2020-21
SHARAD CHATRABHUJBHAI VITHLANI,RAJKOT vs INCOME TAX OFFICER, WARD 2(1)(2), RAJKOT
ITA 824/RJT/2025[2019-20]Status: Disposed12/6/2026AY 2019-20
COMET GRANITO PVT. LTD.,MORBI vs THE PCIT-1, RAJKOT, RAJKOT
ITA 329/RJT/2025[2021-22]Status: Disposed12/6/2026AY 2021-22
DINESH MULCHAND KARIA,DEVBHUMI DWARKA SURAJKARADI vs CIT (A), NEW DELHI
ITA 313/RJT/2025[2018-19]Status: Disposed12/6/2026AY 2018-19
I SHREE MOGALDHAM MANDIR TRUST BHIMRANA,BHIMRANA DWARKA vs CIT EXEMPTION AHMEDABAD, AHMEDABAD VEJALPUR
ITA 25/RJT/2025[2025-2026]Status: Disposed12/6/2026AY 2025-2026
SONAM CERAMICS,MORBI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
ITA 245/RJT/2025[2016-17]Status: Disposed12/6/2026AY 2016-17
