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ITAT Rajkot Bench

3,677 judgments

DR. A K BAHERA TRUST,DWARKA MITHAPUR vs CIT EXEMPTION, AHMEDABAD

ITA 24/RJT/2025[2025-2026]Status: Disposed12/6/2026AY 2025-2026

DILIPBHAI JASMATBHAI SIDAPARA,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT

ITA 783/RJT/2026[2020-21]Status: Disposed11/6/2026AY 2020-21

STATE BANK OF INDIA - BHACHAU BRANCH,BHACHAU vs ITO TDS , GANDHIDHAM, GANDHIDHAM

ITA 771/RJT/2026[2017-18]Status: Disposed11/6/2026AY 2017-18

SHREE GIRIRAJ FOUNDATION,RAJKOT vs ITO EXEMPTION - 1, RAJKOT

ITA 748/RJT/2026[2027-28]Status: Disposed11/6/2026AY 2027-28

SHRI VEDMATA GAYATRI DHAM,RAJKOT vs THE PCIT (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 557/RJT/2026[2027-28]Status: Disposed11/6/2026AY 2027-28

SHRI VEDMATA GAYATRI DHAM,RAJKOT vs THE PCIT (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 555/RJT/2026[2027-28]Status: Disposed11/6/2026AY 2027-28

SOCIAL GROUP-RAJKOT,RAJKOT vs COMMISSIONER OF INCOME TAX (EXMPTION), AHMEDABAD

ITA 518/RJT/2026[2026-27]Status: Disposed11/6/2026AY 2026-27

PUNIT SEVA SAMAJ,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 494/RJT/2026[2026-27]Status: Disposed11/6/2026AY 2026-27

SHRI MANAV SEVA SARVAJANIK TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

ITA 493/RJT/2026[2026-27]Status: Disposed11/6/2026AY 2026-27

KIRTI POLYMERS,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT

ITA 723/RJT/2025[2014-15]Status: Disposed11/6/2026AY 2014-15

KIRTI POLYMERS,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT

ITA 722/RJT/2025[2013-14]Status: Disposed11/6/2026AY 2013-14

BHARATBHAI THAKARSHIBHAI LIMBASIYA,KUVADAVA ROAD vs ITO WD 2(1)(1), RKT, RAJKOT

ITA 887/RJT/2025[2016-17]Status: Disposed9/6/2026AY 2016-17

SHYAMAL TRADING COMPANY,RAJKOT vs ITO, WARD-2(1)(2), RAJKOT, RAJKOT

ITA 314/RJT/2026[2018-19]Status: Disposed8/6/2026AY 2018-19

SHYAMAL TRADING COMPANY,RAJKOT vs ITO, WARD-2(1)(2), RAJKOT, RAJKOT

ITA 306/RJT/2026[2018-19]Status: Disposed8/6/2026AY 2018-19

SHYAMAL TRADING COMPANY,RAJKOT vs ITO, WARD-2(1)(2), RAJKOT, RAJKOT

ITA 295/RJT/2026[2017-18]Status: Disposed8/6/2026AY 2017-18

SHYAMAL TRADING COMPANY,RAJKOT vs ITO, WARD-2(1)(2), RAJKOT, RAJKOT

ITA 291/RJT/2026[2018-19]Status: Disposed8/6/2026AY 2018-19

UDAYAN PRAVINCHANDRA DHAMECHA,JAYVA TA DHROL, DIST JAMNAGAR vs THE INCOME TAX OFFICER, WARD2(1)(1),RKT, RAJKOT

ITA 271/RJT/2026[2016-17]Status: Disposed8/6/2026AY 2016-17

MEET SHAILESHBHAI MANIAR,RAJKOT vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT

ITA 257/RJT/2026[2020-21]Status: Disposed8/6/2026AY 2020-21

PESHURAM LILARAM MULCHANDANI,VERAVAL vs THE INCOME TAX OFFICER, VERAVAL

ITA 230/RJT/2026[2016-17]Status: Disposed8/6/2026AY 2016-17

PESHURAM LILARAM MULCHANDANI,VERAVAL vs THE INCOME TAX OFFICER, VERAVAL

ITA 229/RJT/2026[2016-17]Status: Disposed8/6/2026AY 2016-17