← All Benches
ITAT Rajkot Bench
3,677 judgments
NANA BHAMODRA SEVA SAHKARI MANADLI LTD.,AMRELI vs THE ITO WARD 3 (1) (4), AMRELI, AMRELI
ITA 189/RJT/2026[2018-19]Status: Disposed8/6/2026AY 2018-19
MANISHBHAI HIRALAL RAVESHIA,RAJKOT vs ITO, WARD-2(1)(2), RAJKOT, RAJKOT
ITA 851/RJT/2025[2017-18]Status: Disposed8/6/2026AY 2017-18
NITABEN KIRTIKUMAR PAREKH,RAJKOT vs THE INCOME TAX OFFICER, WARD 2(2)(3), RAJKOT, RAJKOT
ITA 506/RJT/2026[2019-20]Status: Disposed1/6/2026AY 2019-20
RONAK ARUNBHAI GONDALIYA,RAJKOT vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT
ITA 248/RJT/2026[2020-21]Status: Disposed1/6/2026AY 2020-21
RONAK ARUNBHAI GONDALIYA,RAJKOT vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT
ITA 247/RJT/2026[2019-20]Status: Disposed1/6/2026AY 2019-20
MAYUR HIRABHAI MALDHARI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
ITA 211/RJT/2026[2016-17]Status: Disposed1/6/2026AY 2016-17
MAYUR HIRABHAI MALDHARI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
ITA 205/RJT/2026[2020-21]Status: Disposed1/6/2026AY 2020-21
JITENDRA NAVNITLAL UPADHYAY,M/S AVANTIKA ENTERPRISES vs INCOME TAX OFFICER, WARD 1, DWARKA, DWARKA
ITA 76/RJT/2026[2013-14]Status: Disposed22/5/2026AY 2013-14
JITENDRA NAVNITLAL UPADHYAY,M/S AVANTIKA ENTERPRISES vs ITO WARD 1, DWARKA , DWARKA
ITA 75/RJT/2026[2013-14]Status: Disposed22/5/2026AY 2013-14
SHREENATH SPEDIATERS PRIVATE LIMITED,JAMNAGAR vs ACIT CENTAL CIRCLE - 1, JAMNAGAR
ITA 331/RJT/2026[2020-21]Status: Disposed22/5/2026AY 2020-21
VISHAL MAHENDRABHAI MODI (HUF),2ND FLOOR LAXMINIVAS APPARTMENT vs INCOME TAX OFFICER, WARD 1(3), JAMNAGAR
ITA 772/RJT/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
RAHUL KISHOR KOTECHA,JAMNAGAR vs INCOME TAX OFFICER, WARD 2 (3), PORBANDAR
ITA 657/RJT/2025[2019-20]Status: Disposed22/5/2026AY 2019-20
VISHAL JAGDISHBHAI MEHTA,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL-1, RAJKOT
ITA 95/RJT/2026[2020-21]Status: Disposed19/5/2026AY 2020-21
RAMESHCHANDRA VISHANJI THACKER,GANDHIDHAM vs ITO WARD-2, GANDHIDHAM, GANDHIDHAM
ITA 98/RJT/2026[2019-20]Status: Disposed15/5/2026AY 2019-20
SHIVJIBHAI JADVABHAI KERAI,KUTCH vs THE INCOME TAX OFFICER, BHUJ
ITA 340/RJT/2026[2016-2017]Status: Disposed15/5/2026AY 2016-2017
SHIVJIBHAI JADVABHAI KERAI,KUTCH vs THE INCOME TAX OFFICER, BHUJ
ITA 339/RJT/2026[2016-2017]Status: Disposed15/5/2026AY 2016-2017
SHIVJIBHAI JADVABHAI KERAI,KUTCH vs THE INCOME TAX OFFICER, BHUJ
ITA 338/RJT/2026[2014-2015]Status: Disposed15/5/2026AY 2014-2015
SHIVJIBHAI JADVABHAI KERAI,KUTCH vs THE INCOME TAX OFFICER , BHUJ
ITA 337/RJT/2026[2014-2015]Status: Disposed15/5/2026AY 2014-2015
SHIVJIBHAI JADVABHAI KERAI,KUTCH vs THE INCOME TAX OFFICER, BHUJ
ITA 336/RJT/2026[2014-2015]Status: Disposed15/5/2026AY 2014-2015
LEXUS CERAMIC PVT LTD,MORBI vs DCIT, CIRCLE-1(1), RAJKOT, RAJKOT
ITA 299/RJT/2026[2010-11]Status: Disposed15/5/2026AY 2010-11
