← All Benches
ITAT Rajkot Bench
3,677 judgments
VIMAL NATVARLAL HAGDA,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT
ITA 296/RJT/2026[2011-12]Status: Disposed15/5/2026AY 2011-12
SHIVJIBHAI JADVABHAI KERAI,KUTCH vs THE INCOME TAX OFFICER, BHUJ
ITA 284/RJT/2026[2016-2017]Status: Disposed15/5/2026AY 2016-2017
JAYABEN KARSANBHAI DALVADI,SURENDRANAGAR vs ITO WARD -1, SURENDRANAGAR, SURENDRANAGAR
ITA 146/RJT/2026[2015-16]Status: Disposed15/5/2026AY 2015-16
SHREE MAHAPRABHUJI BETHAK,JAMNAGAR vs THE ITO EXEMPTION WARD (2), RAJKOT, RAJKOT
ITA 115/RJT/2026[2016-17]Status: Disposed15/5/2026AY 2016-17
KLIN INDUSTRIES,JUNAGADH vs ASSISTANT COMMISSIONER OF INCOME TAX, NFAC, DELHI
ITA 863/RJT/2025[2016-17]Status: Disposed15/5/2026AY 2016-17
KLIN INDUSTRIES,JUNAGADH vs ASSISTANT COMMISSIONER OF INCOME TAX, NFAC, DELHI
ITA 862/RJT/2025[2014-15]Status: Disposed15/5/2026AY 2014-15
KLIN INDUSTRIES,SANDHA KHAMIDANA, JUNAGADH vs THE ACIT, CIRCLE, JUNAGADH, JUNAGADH
ITA 858/RJT/2025[2016-17]Status: Disposed15/5/2026AY 2016-17
VIJAYBHAI BABULAL PUJARA,RAJKOT vs THE ITO WARD 2 (2) (1), RAJKOT, RAJKOT
ITA 898/RJT/2025[2020-21]Status: Disposed14/5/2026AY 2020-21
MINOUTI HERSH JANI,JUNAGADH vs ITO, WARD-1, JUNAGADH
ITA 359/RJT/2026[2019-2020]Status: Disposed13/5/2026AY 2019-2020
HERSH SAMIRBHAI JANI,JUNAGADH vs ITO, WARD-1, JUNAGADH
ITA 354/RJT/2026[2019-2020]Status: Disposed13/5/2026AY 2019-2020
THEITOWARD24, PORBANDAR vs ARJAN KESHAV RANAVAYA, AT. NAGKA, NR. GOVERNMENT SCHOOL, DIST PORBANDAR
ITA 192/RJT/2026[2018-19]Status: Disposed13/5/2026AY 2018-19
DILIPBHAI KARASHNBHAI ODEDARA,PORBANDAR vs INCOME TAX OFFICER, PORBANDAR
ITA 528/RJT/2026[2019-20]Status: Disposed12/5/2026AY 2019-20
PARAKARMSINH LAXMANSINH VAGHELA,RAJKOT vs ITO WD 1, MORBI, MORBI
ITA 152/RJT/2026[2017-18]Status: Disposed12/5/2026AY 2017-18
SHRI YASH M. GUPTA,VERSAMEDI, KUTCH vs ITO WARD 1, GANDHIDHAM, GANDHIDHAM-KUTCH
ITA 129/RJT/2026[2021-22]Status: Disposed12/5/2026AY 2021-22
SANDIPANI EDUCATION AND CHARITABLE TRUST,JAMNAGAR vs ITO WARD 1(5), JAMNAGAR
ITA 155/RJT/2026[2014-15]Status: Disposed11/5/2026AY 2014-15
SANDIPANI EDUCATION AND CHARITABLE TRUST,JAMNAGAR vs ITO WARD 1(5), JAMNAGAR
ITA 154/RJT/2026[2013-14]Status: Disposed11/5/2026AY 2013-14
SHRI DEEP NAVINBHAI KATHROTIA,RAJKOT vs INCOME TAX OFFICER, WARD 2(1)(1), RAJKOT, RAJKOT
ITA 81/RJT/2026[2013-14]Status: Disposed8/5/2026AY 2013-14
JENISH KIRITBHAI SHETH,JAMNAGAR vs INCOME TAX OFFICER , WARD 1(2) , JAMNAGAR, JAMNAGAR
ITA 410/RJT/2026[2021-22]Status: Disposed8/5/2026AY 2021-22
JILABHAI DHARABHAI GOLTAR,SURENDRANAGAR vs INCOME TAX OFFICER WARD-2, SURENDRANAGAR, SURENDRANAGAR
ITA 402/RJT/2026[2020-21]Status: Disposed8/5/2026AY 2020-21
SHRI PRABHAS PATAN JAIN SWETAMBER MURTI PUJAK SANGH,VERAVAL vs ITO EXEMPTION WD 2, RAJKOT, RAJKOT
ITA 351/RJT/2026[2023-24]Status: Disposed8/5/2026AY 2023-24
