← All Benches
ITAT Rajkot Bench
3,677 judgments
M/S SOHAM TECHNO CAST ,RAJKOT vs INCOME TAX OFFICER WARD 2(1)(2), RAJKOT, RAJKOT
ITA 832/RJT/2025[2017-18]Status: Disposed22/6/2026AY 2017-18
SHINGALA UKABHAI GHUSABHAI,VADASADA JETPUR vs ITO WD 1(2)(1) RAJKOT, RAJKOT
ITA 350/RJT/2026[2013-14]Status: Disposed19/6/2026AY 2013-14
RANJITSINH ABHAYSINH PARMAR,RAJKOT vs DCIT, CIRCLE-2(1), RAJKOT, RAJKOT
ITA 277/RJT/2026[2016-17]Status: Disposed19/6/2026AY 2016-17
MAYUR HIRABHAI MALDHARI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
ITA 210/RJT/2026[2015-16]Status: Disposed19/6/2026AY 2015-16
MAYUR HIRABHAI MALDHARI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 207/RJT/2026[2020-21]Status: Disposed19/6/2026AY 2020-21
MAYUR HIRABHAI MALDHARI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
ITA 206/RJT/2026[2014-15]Status: Disposed19/6/2026AY 2014-15
MAYUR HIRABHAI MALDHARI,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1) , RAJKOT
ITA 204/RJT/2026[2016-17]Status: Disposed19/6/2026AY 2016-17
MEETA TUSHARBHAI TANNA,RAJKOT vs ITO,WARD-2(1)(2), RAJKOT, RAJKOT
ITA 265/RJT/2026[2016-17]Status: Disposed18/6/2026AY 2016-17
VIVEK TULSIBHAI CHOVATIYA,RAJKOT vs THE ITO WARD 2 (1) (1), RAJKOT
ITA 739/RJT/2025[2020-21]Status: Disposed16/6/2026AY 2020-21
BHARAT JITEN MADEKA ,RAJKOT vs INCOME TAX OFFICER WARD 2(2)(3), RAJKOT
ITA 300/RJT/2026[2011-12]Status: Disposed15/6/2026AY 2011-12
PRASHANT PRAFULRAI PANDYA,AHMEDABAD vs ACIT, CIRCLE-1, JAMNAGAR , JAMNAGAR
ITA 238/RJT/2026[2019-20]Status: Disposed15/6/2026AY 2019-20
SHREE PURUSHOTAM EDUCATION TRUST,RAJKOT vs ITO EXEMPTION WD 1,RAJKOT, RAJKOT
ITA 728/RJT/2026[2027-28]Status: Disposed12/6/2026AY 2027-28
SHREE VIVEKANAND EDUCATION TRUST,RAJKOT vs ITO EXEMPTION WARD 1, RAJKOT
ITA 725/RJT/2026[2027-28]Status: Disposed12/6/2026AY 2027-28
SHREE PARTHSARTHI EDUCATION TRUST RAJKOT,RAJKOT vs ITO EXEMPTION WARD 1, RAJKOT
ITA 724/RJT/2026[2027-28]Status: Disposed12/6/2026AY 2027-28
SHREE MANGALAM EDUCATION TRUST,RAJKOT vs ITO EXEMPTION WARD 1, RAJKOT
ITA 720/RJT/2026[2027-28]Status: Disposed12/6/2026AY 2027-28
ROTARY CLUB OF RAJKOT MIDTOWN CHARITABLE TRUST,RAJKOT vs THE COMMISIONER OF INCOME TAX- EXEMPTION,AHMEDABAD, AHMEDABAD
ITA 711/RJT/2026[Not Applicable]Status: Disposed12/6/2026
ROTARY CLUB OF RAJKOT MIDTOWN CHARITABLE TRUST,RAJKOT vs THE COMMISSIONER OF INCOME TAX -EXEMPTION,AHMEDABAD, AHMEDABAD
ITA 710/RJT/2026[NOT APPLICABLE]Status: Disposed12/6/2026
PUJAY SANT MAMAPIR BAPUNE E DWARKA TRUST,RAJKOT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 685/RJT/2026[2026-27]Status: Disposed12/6/2026AY 2026-27
SHRI STHANAKVASI JAIN SANGH ,THANGADH vs CIT(EXEMPTION) AHMEDABAD, AYKAR BHAVAN,VEJALPAR,AHMEDABAD
ITA 628/RJT/2026[2026-27]Status: Disposed12/6/2026AY 2026-27
SUDHA EDUCATION TRUST,RAJKOT vs CIT(EXEMPTION),AHMEDABAD, AHMEDABAD
ITA 612/RJT/2026[NA]Status: Disposed12/6/2026