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ITAT Rajkot Bench
3,677 judgments
DIVYANG NAVNIRMAN CHARITABLE TRUST,JAMNAGAR vs INCOME TAX OFFICER (EXEMPTION), WARD 1, RAJKOT, RAJKOT
ITA 426/RJT/2026[2026-27]Status: Disposed25/6/2026AY 2026-27
JALKRANTI TRUST,RAJKOT vs ITO EXEMPTION WARD 1 RAJKOT, RAJKOT
ITA 362/RJT/2026[2026-27]Status: Disposed25/6/2026AY 2026-27
JALKRANTI TRUST,RAJKOT vs ITO EXEMPTION WARD 1 RAJKOT, RAJKOT
ITA 361/RJT/2026[2026-27]Status: Disposed25/6/2026AY 2026-27
AARYA EDUCATION AND CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 309/RJT/2026[2022-23]Status: Disposed25/6/2026AY 2022-23
UMIYA KADAVA PATEL SEVA SAMAJ,SHAPAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 244/RJT/2026[N.A.]Status: Disposed25/6/2026
SHREE GELAAI SEVA SAMAJ TRUST,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 242/RJT/2026[Not Applicable]Status: Disposed25/6/2026
HANSARAJHAI SAVJIBHAI RADADIYA LEUVA PATEL VIDHYARTHI BHAVAN ,JAM-KANDORANA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 241/RJT/2026[N.A]Status: Disposed25/6/2026
HANSARAJHAI SAVJIBHAI RADADIYA LEUVA PATEL VIDHYARTHI BHAVAN,JAM KANDORANA vs THE CIT(EXEMPTION),, AHMEDABAD
ITA 240/RJT/2026[N.A.]Status: Disposed25/6/2026
UMIYA EDUCATION TRUST UPLETA,UPLETA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 237/RJT/2026[N.A.]Status: Disposed25/6/2026
SHREE JAMKANDORNA TALUKA RAJPUT SAMAJ,JAMKANDORNA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 218/RJT/2026[2026-27]Status: Disposed25/6/2026AY 2026-27
JOSHI TRIBHOVAN TULSI KALAVNI MANDAL RAJKOT,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 14/RJT/2026[2026-27]Status: Disposed25/6/2026AY 2026-27
MOMIN UTKARSH EDUCATION AND CHARITABLE TRUST,MORBI vs CIT EXEMPTION AHMEDABAD, AHMEDABAD
ITA 819/RJT/2025[NA]Status: Disposed25/6/2026
UTTAR BHARTIYA KUTCH SEVA SAMAJ,GANDHIDHAM vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 296/RJT/2025[N.A.]Status: Disposed25/6/2026
UTTAR BHARTIYA KUTCH SEVA SAMAJ,GANDHIDHAM vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 295/RJT/2025[N.A.]Status: Disposed25/6/2026
SHREE CHHEDA BHAVIK MANDAL KUNDRODI,MUNDRA-KUTCH vs THE CIT (EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 156/RJT/2024[2023-24]Status: Disposed25/6/2026AY 2023-24
CHOKSHI NATVARLAL VACHHRAJCHARITABLE TRUST,JUNAGADH vs ITO EXEMPTION WARD 2, RAJKOT
ITA 376/RJT/2026[2026-2027]Status: Disposed24/6/2026AY 2026-2027
CHOKSHI NATVARLAL VACHHRACHARITABLE TRUST,JUNAGADH vs ITO EXEMPTION WARD 2 , RAJKOT
ITA 375/RJT/2026[2026-27]Status: Disposed24/6/2026AY 2026-27
SHIV EDUCATION AND CHARITABLE TRUST ,AMRELI vs THE CIT (EXEMPTION), AHMEDABAD , AHMEDABAD
ITA 384/RJT/2025[-]Status: Disposed24/6/2026
SHRI CHAMPABERAJA MITRA MANDAL,JAMNAGAR vs INOCME TAX OFFICER, EXEMPTION WARD 2, RAJKOT, RAJKOT
ITA 573/RJT/2026[2019-20]Status: Disposed22/6/2026AY 2019-20
SHRI BHARAT KANTILLAL PARECHA,AT GHUNTU, TALUKA AND DIST. MORBI vs THE ITO WARD- 1, MORBI, MORBI
ITA 25/RJT/2026[2017-18]Status: Disposed22/6/2026AY 2017-18