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ITAT Rajkot Bench
3,677 judgments
ASHVIN CHANABHAI RAMANI,RAJKOT vs ITO WARD 2(1)(2), RAJKOT, RAJKOT
ITA 281/RJT/2025[2015-2016]Status: Disposed30/6/2026AY 2015-2016
JAY SHIYARAM CHARITABLE TRUST,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), RAJKOT
ITA 209/RJT/2025[2024-2025]Status: Disposed30/6/2026AY 2024-2025
JAY SHIYARAM CHARITABLE TRUST,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), RAJKOT
ITA 208/RJT/2025[2024-2025]Status: Disposed30/6/2026AY 2024-2025
SHREE DAGAYCHADADA ANNSHETRA AND CHARITABLE TRUST,SANTALPUR, PATAN vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 170/RJT/2025[N.A.]Status: Disposed30/6/2026
SHREE KARNI EDUCATION TRU ST,JAM KHAMBHALIA vs ITO EXEMPTION W, RAJKOT
ITA 167/RJT/2025[2012-2013]Status: Disposed30/6/2026AY 2012-2013
KARSANDAS KALABHAI THAKKAR PUBLIC CHARITABLE TRUST,JAMNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 132/RJT/2025[2025-26]Status: Disposed30/6/2026AY 2025-26
SATYESHWAR MAHADEV CHARITABLE TRUST,MORBI vs CIT(EXEMPTION), AHMEDABAD
ITA 120/RJT/2025[2025-26]Status: Disposed30/6/2026AY 2025-26
SHRI UMIYA MATAJI ISHVER RAMJI ANNAKSHETRA TRUST ,BHUJ KUTCH vs CIT (EXEMPTION), AHMEDABAD
ITA 111/RJT/2025[NA]Status: Disposed30/6/2026
SATYESHWAR MAHADEV CHARITABLE TRUST,MORBI vs CIT(EXEMPTION), AHMEDABAD
ITA 109/RJT/2025[2025-26]Status: Disposed30/6/2026AY 2025-26
VELJI PARSOTAMBHAI GOHEL,RAJKOT vs INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT
ITA 283/RJT/2026[2018-19]Status: Disposed29/6/2026AY 2018-19
SHRI H D PATEL EDUCATION AND CHARITABLE TRUST,RAJKOT vs CIT(EXEMPTION), AHMEDABAD, RAJKOT
ITA 846/RJT/2026[NA]Status: Disposed25/6/2026
KARMAYOGI VIVIDH VIKASLAKSHI SEVADAYI MANDAL,RAJKOT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 845/RJT/2026[NA]Status: Disposed25/6/2026
MEPANI MARINE SERVICES,JAMNAGAR vs ITO WARD - 2(1), JAMNAGAR
ITA 693/RJT/2026[2019-20]Status: Disposed25/6/2026AY 2019-20
MEPANI MARINE SERVICES,JAMNAGAR vs ITO WARD - 2(1), JAMNAGAR
ITA 692/RJT/2026[2019-20]Status: Disposed25/6/2026AY 2019-20
MEPANI MARINE SERVICES,JAMNAGAR vs ITO WARD - 2(1), JAMNAGAR
ITA 691/RJT/2026[2019-20]Status: Disposed25/6/2026AY 2019-20
SHREE AGRAWAL LOGISTICS,GANDHIDHAM vs THE ITO WARD 2 GANDHIDHAM, GANDHIDHAM
ITA 607/RJT/2026[2017-18]Status: Disposed25/6/2026AY 2017-18
LOHANA BOARDING HOUSE,AMRELI vs CIT(EXEMPTION), AHMEDABAD
ITA 59/RJT/2026[2026-27]Status: Disposed25/6/2026AY 2026-27
SUDHABEN VALLABHBHAI CHOTAI,JUNAGADH vs THE DEPUTY COMMISSIONER OF INCOME TAX(INT.TXN.),RAJKOT, RAJKOT
ITA 57/RJT/2026[2019-20]Status: Disposed25/6/2026AY 2019-20
SHREE KESHRIYA GAUSHALAMANDAL,JUNAGADH vs TRUSTEE, ITO EXEMPTION TWO RAJKOT
ITA 55/RJT/2026[2024-2025]Status: Disposed25/6/2026AY 2024-2025
SHANTABEN MOHANBHAI DEVJIBHAI DANGARIYA LEUVA PATEL SAMAJ PITHADPUR,JAMNAGAR vs INCOME TAX OFFICER (EXEMPTION), WARD 2, RAJKOT, RAJKOT
ITA 427/RJT/2026[2026-27]Status: Disposed25/6/2026AY 2026-27
