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ITAT Rajkot Bench
3,677 judgments
SHREE TULJA BHAVANI CHARITABLE TRUST,JUNAGADH vs ITO EXEMPTION WD 1,RAJKOT, RAJKOT
ITA 489/RJT/2026[NA]Status: Disposed30/6/2026
RAJKOT MACHUKATHIYA SAI S UTAR GNATI,RAJKOT vs CIT(EXEMPTION), AHMEDABAD
ITA 479/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
VISHA OSWAL MURTI PUJAK JAIN SANGH GHANITHAR,GHANITHAR vs ITO WARD-2G DHAM, GANDHIDHAM,GUJARAT
ITA 384/RJT/2026[2026-27]Status: Disposed30/6/2026AY 2026-27
BHINSARA JAIN MAHAJAN,MUMBAI vs ITO EXEMPTION WD 1, RAJKOT, RAJKOT
ITA 380/RJT/2026[NA]Status: Disposed30/6/2026
VIPULBHAI DHIRUBHAI ROKAD,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 326/RJT/2026[2018-19]Status: Disposed30/6/2026AY 2018-19
VIPULBHAI DHIRUBHAI ROKAD,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 310/RJT/2026[2018-19]Status: Disposed30/6/2026AY 2018-19
DAWOODI BOHRA MASJID-VERAVAL,VERAVAL vs CIT(EXEMPTION), AHMEDABAD
ITA 31/RJT/2026[2023-24]Status: Disposed30/6/2026AY 2023-24
MANISHA SURESHCHANDRA RAJDEV,RAJKOT vs INCOME TAX OFFICER, WARD 1(2)(1), RAJKOT
ITA 254/RJT/2026[2019-20]Status: Disposed30/6/2026AY 2019-20
GOKALDAS VELJI SINOJIA KADAVA PATIDAR BHAVAN DHORAJI,DHORAJI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION) , AHMEDABAD
ITA 239/RJT/2026[Not Applicable]Status: Disposed30/6/2026
KANZARIYA KALIDAS POPATLAL,CHOTILA vs THE ITO WARD 1, SURENDRANAGAR, SURENDRANAGAR
ITA 193/RJT/2026[2013-14]Status: Disposed30/6/2026AY 2013-14
SHREE BHUTADADADA MOCHI SAMAJ CHERITABLE TRUST JASDAN,JASDAN vs ITO EXEMPTION WARD 1 RAJKOT, RAJKOT
ITA 187/RJT/2026[N.A.]Status: Disposed30/6/2026
HINDU DHOBI SAMAJ TRUST- SAVARKUNDLA,SAVARKUNDLA vs ITO EXEMPTION WARD 2 RAJKOT, RAJKOT
ITA 186/RJT/2026[N.A.]Status: Disposed30/6/2026
GUJARATI HALARI SAMVAY CHATURVEDIA MODH BRAHMIN A B UDAY MANDAL,JAMNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHEMDABAD
ITA 184/RJT/2026[2027-28]Status: Disposed30/6/2026AY 2027-28
SHRI ADESAR VISHA SHRIMALI JAIN DERAVASI SANGH,ADESAR vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 896/RJT/2025[NOT APPLICABLE]Status: Disposed30/6/2026
ADHOI PANJARAPOLE,ADHOI vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 894/RJT/2025[NOT APPLICABLE]Status: Disposed30/6/2026
DAYALJI GAMBHAVA,DHROL vs ITO WARD 2(10) JAMNAGAR, JAMNAGAR
ITA 835/RJT/2025[2016-17]Status: Disposed30/6/2026AY 2016-17
DAYALJI GAMBHAVA,JAMNAGAR vs ITO, WARD 2(10), JAMNAGAR, JAMNAGAR
ITA 833/RJT/2025[2016-17]Status: Disposed30/6/2026AY 2016-17
MADHAV GAU SEVA TRUST,DHORAJI vs CIT(EXEMPTION), AHMEDABAD
ITA 804/RJT/2025[2025-26]Status: Disposed30/6/2026AY 2025-26
LADHABHAI ZAVERCHAND CHARITABLE FOUNDATION TRUST,RAJKOT vs THE ITO WARD 1 (EXEMPTION), RAJKOT, RAJKOT
ITA 747/RJT/2025[2025-26]Status: Disposed30/6/2026AY 2025-26
PURUSHOTAM BHANJI LAVJI AROGYA BAWAN,PORBANDAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 397/RJT/2025[N.A.]Status: Disposed30/6/2026